Alukkas Varghese Joy vs The Principal Commissioner Of Income ...
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Kerala High Court

Alukkas Varghese Joy vs The Principal Commissioner Of Income ... on 2 August, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        FRIDAY, THE 2ND DAY OF AUGUST 2024 / 11TH SRAVANA, 1946
                          WP(C) NO. 30911 OF 2022
PETITIONER:

            JOYALUKKAS INDIA PRIVATE LIMITED,
            A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956 AND
            HAVING ITS REGISTERED OFFICE AT DOOR NO. 5/309-3,
            BISHOP ALAPATT ROAD, FATHIMA NAGAR, MISSION QUARTERS,
            THRISSUR - 680 005; REPRESENTED BY ITS GM SHRI JOSE PD.
            BY ADVS.
            ASWIN GOPAKUMAR
            NIKITHA SUSAN PAULSON
            IJAS MUHAMMED
            DONA MARY E.J.
            ANWIN GOPAKUMAR
            ADITYA VENUGOPALAN


RESPONDENTS:

    1       THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)
            KOCHI,
            INCOME TAX DEPARTMENT, OFFICE OF THE PRINCIPAL
            COMMISSIONER OF INCOME TAX (CENTRAL), KOCHI,
            KANDAMKULATHI TOWERS, M G ROAD, KOCHI - 682 011.
    2       THE ASSISTANT COMMISSIONER OF INCOME TAX, (CENTRAL
            CIRCLE - 1) KOCHI, INCOME TAX DEPARTMENT,
            OFFICE OF THE JOINT COMMISSIONER OF INCOME TAX, CENTRAL
            RANGE, ALFA LIZA BUILDING, NEAR AMBADY CHAMBERS,
            CHITTOOR ROAD, KOCHI, - 682 011.

            BY SRI.JOSE JOSEPH, SC, INCOME TAX


     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
02.08.2024, ALONG WITH WP(C).30852/2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NOS. 30911 AND 30852 OF 2022
                                 2



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE GOPINATH P.
  FRIDAY, THE 2ND DAY OF AUGUST 2024 / 11TH SRAVANA, 1946
                    WP(C) NO. 30852 OF 2022
PETITIONER:

           ALUKKAS VARGHESE JOY,
           AGED 65 YEARS,
           S/O.(LATE) VARGHESE ALUKKAS, ALUKKAS MANSION,
           SOBHA CITY, GURUVAYUR ROAD, THRISSUR - 680 553.

           BY ADVS.
           ASWIN GOPAKUMAR
           ANWIN GOPAKUMAR
           ADITYA VENUGOPALAN
           NIKITHA SUSAN PAULSON
           IJAS MUHAMMED
           DONA MARY E.J.


RESPONDENTS:

    1      THE PRINCIPAL COMMISSIONER OF INCOME TAX
           (CENTRAL) KOCHI,
           INCOME TAX DEPARTMENT, OFFICE OF THE PRINCIPAL
           COMMISSIONER OF INCOME TAX (CENTRAL), KOCHI,
           KANDAMKULATHI TOWERS, M G ROAD, KOCHI - 682 011.
    2      THE ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL
           CIRCLE - 1) KOCHI INCOME TAX DEPARTMENT,
           OFFICE OF THE JOINT COMMISSIONER OF INCOME TAX,
           CENTRAL RANGE, ALFA LIZA BUILDING, NEAR AMBADY
           CHAMBERS, CHITTOOR ROAD, KOCHI - 682 011.

           BY SRI.JOSE JOSEPH, SC, INCOME TAX


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 02.08.2024, ALONG WITH WP(C).30911/2022, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NOS. 30911 AND 30852 OF 2022
                                   3



                             JUDGMENT

The learned counsel for the petitioners would submit that these

writ petitions have become infructuous.

In the light of the submission made by the learned counsel for

the petitioners, these writ petitions are dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE

DK