M.Noushad vs State Of Kerala
2024 Latest Caselaw 23128 Ker

Kerala High Court

M.Noushad vs State Of Kerala on 1 August, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE EASWARAN S.
   THURSDAY, THE 1ST DAY OF AUGUST 2024/10TH SRAVANA, 1946
                      WP(C) NO.22633 OF 2017
PETITIONER:

         M.NOUSHAD
         AGED 50 YEARS
         VADAKKEVILAYIL HOUSE,PANAPETTY,
         PORUVAZHI P.O.,KUNNATHOOR TALUK,
         KOLLAM DISTRICT.

         BY ADV SRI.VINOY VARGHESE KALLUMOOTTILL


RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY SECRETARY TO GOVERNMENT,
         LOCAL SELF GOVERNMENT DEPARTMENT,
         SECRETARIAT, THIURVANANTHAPURAM-695 001.

    2    DEPUTY DIRECTOR OF PANCHAYATH
         KOLLAM DISTRICT,
         PIN-691 001.

    3    SASTHAMCOTTA GRAMAPANCHAYATH
         REPRESENTED BY ITS SECRETARY,PANCHAYATH
         OFFICE,SASTHAMCOTTA, KUNNATHOOR TALUK,
         KOLLAM DISTRICT-690 521.

         BY ADV SRI.K.SIJU
         SR GP SRI T K VIPINDAS


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
01.08.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No. 22633/2017
                                   -2-




                         JUDGMENT

(Dated this the 1st day of August, 2024)

The learned counsel for the petitioner seeks

permission to withdraw the writ petition with liberty to

approach the Panchayath for appropriate reliefs.

Permission granted. Accordingly, the writ petition is

dismissed as withdrawn with liberty to approach the

Panchayath for redressal of the grievances.

Sd/-

EASWARAN S. JUDGE

ADS

APPENDIX OF WP(C) 22633/2017

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE LICENSE ISSUED BY THE 3RD RESPONDENT DATED 06/09/2013.

EXHIBIT P2 TRUE COPY OF THE RECEIPT DATED 17/02/2016 EVIDENCING THE REMITTANCE OF LICENSE FEE

EXHIBIT P3 TRUE COPY OF THE APPLICATION DATED 03/02/2017 SUBMITTED BY THE BEFORE THE 3RD RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE NOTICE ISSUED BY THE 3RD RESPONDENT DATED 23/06/2017.

EXHIBIT P5 TRUE COPY OF THE EXPLANATION SUBMITTED BEFORE THE 3RD RESPONDENT AGAINST EXHIBIT P4 NOTICE.