M/S Mrj Trading vs Union Of India
2024 Latest Caselaw 23123 Ker

Kerala High Court

M/S Mrj Trading vs Union Of India on 1 August, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1045/2024                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
            THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
             Thursday, the 1st day of August 2024 / 10th Sravana, 1946
                     CM.APPL.NO.1/2024 IN WA NO. 1045 OF 2024
       AGAINST JUDGMENT DATED 25.08.2023 IN WP(C) 19351/2021 OF THIS COURT
   APPLICANT/APPELLANT:

          MRJ TRADING 215-B, THRIKKAVU, 29, PONNANI, MALAPPURAM - 679577,
          REPRESENTED BY ITS PROPRIETOR ABDULLA JASIM M.P.

   RESPONDENTS/RESPONDENTS:

      1. UNION OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF CORPORATE
         AFFAIRS, ROOM NO. 46, NORTH BLOCK, NEW DELHI - 110001.
      2. DIRECTOR GENERAL OF FOREIGN TRADER, OFFICE OF THE DIRECTOR GENERAL
         OF FOREIGN TRADE, UDYOGABHAVAN, NEW DELHI - 110011.
      3. COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE, WELLINGTON ISLAND, KOCHI -
         682009.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to condone the delay
   of 302 days in filing the Appeal against the judgment of the Single Judge
   dated 25.08.2023.
        This Application coming on for orders on 01/08/2024, upon perusing
   the application and the affidavit filed in support thereof, and upon
   hearing the arguments of SRI. AKHIL SURESH & AAMIR SOHRAB M. M., Advocates
   for the applicant, the court on the same day passed the following:
                                      ORDER

Delay is condoned on condition that the appellant shall pay cost of Rs.1000/- (Rupees One Thousand Only) to the Kerala State Mediation and Conciliation Centre, High Court of Kerala within a week.

Sd/- A.MUHAMED MUSTAQUE, ACTING CHIEF JUSTICE

Sd/- S.MANU, JUDGE

01-08-2024 /True Copy/ Assistant Registrar