K.P. Satish vs The Assistant Commissioner Of Income ...
2024 Latest Caselaw 23098 Ker

Kerala High Court

K.P. Satish vs The Assistant Commissioner Of Income ... on 1 August, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

               THE HONOURABLE MR. JUSTICE EASWARAN S.

      THURSDAY, THE 1ST DAY OF AUGUST 2024/10TH SRAVANA, 1946

                        WP(C) NO. 20998 OF 2016

PETITIONER:

            K.P. SATISH
            18G, SOUTH BLOCK,
            HEERA WATERS,BUND ROAD, CHILAVANOOR,
            COCHIN -682 020.

            BY ADVS.
            SRI.ANIL D. NAIR
            KUM.MEKHALA M.BENNY
            SMT.NIVEDITA A.KAMATH
            SRI.R.SREEJITH
            KUM.SOUMYA PRAKASH




RESPONDENT:

            THE ASSISTANT COMMISSIONER OF INCOME TAX,
            NON-CORPORATE CIRCLE 1(1),
            C.R BUILDING,I.S PRESS ROAD,
            COCHIN -682 018.

            SRI. JOSE JOSEPH- SC


     THIS   WRIT   PETITION   (CIVIL)   HAAVING   BEEN   FINALLY   HEARD   ON
01.08.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No. 20998 of 2016
                                        2




                                EASWARAN S., J.
                              ========================
                            W.P. (C) No. 20998 of 2016
                            =============================
                        Dated this the 1st day of August, 2024


                                   JUDGMENT

Learned counsel for the petitioner submits that the writ petition has

become infructuous.

Recording the aforesaid submission, the writ petition is dismissed

as infructuous.

Sd/-

EASWARAN S. JUDGE ASV

APPENDIX OF WP(C) 20998/2016

PETITIONER EXHIBITS

EXHIBIT P1. TRUE COPY OF THE ORDER DATED 9.2.2016 FOR THE A.Y 2010-11 ISSUED BY THE IST RESPONDENT.

EXHIBIT P2. TRUE COPY OF THE APPEAL MEMORANDUM SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

EXHIBIT P3. TRUE COPY OF THE LETTER DATED 13.5.2016 ISSUED BY THE RESPONDENT.

EXHIBIT P4. TRUE COPY OF THE LETTER DATED 24.5.2016 ISSUED BY THE RESPONDENT.

EXHIBIT P4(A). TRUE COPY OF THE CHALLAN EVIDENCING THE PAYMENT.

EXHIBIT P5. TRUE COPY OF THE LETTER DATED 14.6.2016 ISSUED BY THE RESPONDENT.

EXHIBIT P6. TRUE COPY OF THE OFFICE MEMORANDUM DATED 29.2.2016 ISSUED BY THE CBDT.