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S.Prabhakaran vs State Of Kerala
2024 Latest Caselaw 9995 Ker

Citation : 2024 Latest Caselaw 9995 Ker
Judgement Date : 5 April, 2024

Kerala High Court

S.Prabhakaran vs State Of Kerala on 5 April, 2024

Author: Amit Rawal

Bench: Amit Rawal

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
        FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                         WP(C) NO. 690 OF 2014
PETITIONER/S:

            S.PRABHAKARAN, MANAGING PARTNER, M/S SREEDHARAPANICKER
            PRABHAKARAN, INDIAN OIL DEALER, KARAMANA,
            THIRUVANANTHAPURAM 695002

            BY ADVS.
            SRI.BIJU BALAKRISHNAN
            SMT.PRINCY XAVIER
            SMT.V.S.RAKHEE



RESPONDENT/S:

    1       STATE OF KERALA, REP. BY THE SECRETARY, LABOUR
            DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
            695001

    2       THE DIRECTOR OF FACTORIES AND BOILERS, DIRECTORATE OF
            FACTORITIES AND BOILERS, VANCHIYOOR THIRUVANANTHAPURAM
            - 695035

    3       THE INSPECTOR OF FACTORIES AND BOILERS GRADE-1, OFFICE
            OF THE FACTORIES AND BOILERS
            VANCHIYOOR,THIRUVANANTHAPURAM PIN 695 035




OTHER PRESENT:

            SR GP SRI T K VIPINDAS


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR HEARING ON
05.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 690 OF 2014
                                   2

                          JUDGMENT

Learned counsel for the petitioner submits that the writ

writ petition may be ordered to be closed. Ordered

accordingly.

Sd/-

sab                                     AMIT RAWAL
                                           JUDGE
 WP(C) NO. 690 OF 2014


APPENDIX OF WP(C) 690/2014 PETITIONER EXHIBITS

EXHIBIT P1 PHOTOSTAT COPY OF THE ORDER NO B/414/13,DR.04-07-2013 OF THE 3RD RESPONDENT

EXHIBIT P2 PHOTOSTAT COPY OF THE ATTENDANCE REGISTER FROM 01-06-2013 TO 27- 07-2013

EXHIBIT P3 PHOTOSTAT COPY OF THE REGISTER OF THE WAGES OF THE PETITIONER

EXHIBIT P4 PHOTOSTT COPY OF THE RECEIPT DT 19-06-2013 ISSUED BY THE EMPLOYEES PROVIDENT FUND ORGANIZATION,THIRUVANANTHAPURAM

EXHIBIT P5 PHOTOSTAT COPY OF THE AGREEMENT DT 01-05-2016 BETWEEN THE PETITIONER AND THE CONTRACTOR

EXHIBIT P6 PHOTOSTAT COPY OF THE RECEIPT DT 30-06-2013 ISSUED BY THE M/S. T & C SECURITIES AGENCIES TO THE PETITIONER

EXHIBIT P7 PHOTOSTAT COPY OF THE RECEIPT DT 13-006-2013 ISSUED BY THE EMPLOYEES PROVIDENT FUND ORGANIZATION,THIRUVANANTHAPURAM IN FAVOUR OF M/S. T & C SECURITIES AGENCIES

EXHIBIT P8 PHOTOSTAT COPY OF THE OBJECTION DT 27-07-2013 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT

EXHIBIT P9 PHOTOSTAT COPY OF THE MEMORANDUM OF APPEAL AND STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT

EXHIBIT P10 PHOPTOSTAT COPY OF THE NOTICE DT 12-08-2013 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C) NO. 690 OF 2014

EXHIBIT P11 PHOTOSTAT COPY OF THE JUDGMENT IN WPC NO 20751 DATED 21-08-2013

EXHIBIT P12 PHOTOSTAT COPY OF THE ORDER DATED 29-09-2013 IN APPEAL NO 2/2013 PASSED BY THE 2ND RESPONDENT

EXHIBIT P13 PHOTOSTAT COPY OF GO(RT) NO 2119/2008/LBR DATED 4-8-2008

EXHIBIT P14 PHOTOSTAT COPY OF THE NOTICE NO B/414/13 DT 27-12-2013 OF THE 3RD RESPONDENT

 
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