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Mohanachandran Nair vs The Registrar Of Co-Operative ...
2024 Latest Caselaw 9977 Ker

Citation : 2024 Latest Caselaw 9977 Ker
Judgement Date : 5 April, 2024

Kerala High Court

Mohanachandran Nair vs The Registrar Of Co-Operative ... on 5 April, 2024

Author: Amit Rawal

Bench: Amit Rawal

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
        FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                        WP(C) NO. 2223 OF 2014
PETITIONER:

            MOHANACHANDRAN NAIR, S/O RAMANKUTTY NAIR, AGED 51,
            KUNCHU VEEDU, PUNNAVILA, KALLIYOOR P.O,
            THIRUVANANTHAPURAM

            BY ADVS.
            SRI.K.B.PRADEEP
            SRI.ASHOK SURESH



RESPONDENTS:

    1       THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
            THIRUVANANTHAPURAM - 695001

    2       THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIESG0
            THIRUVANANTHAPURAM 695 001

    3       ASST.REGISTRAR OF CO-OPERATIVE
            SOCIETYTHIRUVANANTHAPURAM 695 042

    4       KALLIYOOR SERVICE CO-OPERATIVE BANK LTD NO
            1234KALLIYOOR P.OREPRESENTED BY ITS SECRETARY 695 042

            BY ADV SRI.SUMAN CHAKRAVARTHY



OTHER PRESENT:

            SR GP SRI T K VIPINDAS


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR HEARING ON
05.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2223 OF 2014
                              2

                          JUDGMENT

Learned counsel for the petitioner submits that the writ

petition may be ordered to be closed. Ordered accordingly.

Sd/-

sab                                         AMIT RAWAL
                                               JUDGE
 WP(C) NO. 2223 OF 2014


APPENDIX OF WP(C) 2223/2014

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE PERMISSION DATED 13-12-2011

EXHIBIT P2 TRUE COPY OF THE PUBLICATION MADE ON NEWS PAPER ON 3-2-2012

EXHIBIT P3 TRUE COPY OF THE COMPLAINT DT 3-1-2013

EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DT 25-1-2013

EXHIBIT P5 TRUE COPY OF THE JUDGMENT DT 4- 12-2013 IN WPC NO 3025/2013 IN WPC NO

EXHIBIT P6 TRUE COPY OF THE WRITTEN OBJECTION DATED 12-12-2013 FILED BY THE PETITIONER

EXHIBIT P7 TRUE COPY OF THE ORDER DATED 15-01-2014

 
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