P.P.Jose vs Sri. Shajim K,,The Revenue Divisional ...
2024 Latest Caselaw 9768 Ker

Kerala High Court

P.P.Jose vs Sri. Shajim K,,The Revenue Divisional ... on 4 April, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
             THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
    THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
                     CON.CASE(C) NO. 610 OF 2024
  AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.5380 OF 2023 OF
                         HIGH COURT OF KERALA
PETITIONER:

             P.P.JOSE,
             AGED 51 YEARS
             S/O.POULY,PAYYAPPILLY HOUSE,
             MANGALASSERRY, KORATTY SOUTH,
             THRISSUR DISTRICT-., PIN - 680308

             BY ADV MEREENA.J.JOSEPH



RESPONDENTS:

             SRI. SHAJIM K,,
             THE REVENUE DIVISIONAL OFFICER, IRINJALAKUDA
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             THE REVENUE DIVISIONAL OFFICER, OFFICE OF THE REVENUE
             DIVISIONAL OFFICE, IRINJALAKUDA-,
             THRISSUR DISTRICT, PIN - 680125


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                           -2-
C.O.(C) No.610 of 2024




                           MOHAMMED NIAS C.P., J.

                           ---------------------

                Contempt of Court Case (Civil) No.610 of 2024

                          ---------------------------

                         Dated this the 4th day of April, 2024


                                    JUDGMENT

Learned Government Pleader submits that the directions in the judgment

have complied with on 5.3.2024. This is recorded. Accordingly, the contempt of

court case is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/4.4.2024

APPENDIX OF CON.CASE(C) 610/2024

PETITIONER'S ANNEXURES

ANNEXURE-A1 CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) NO 5380//2023 DATED 10/3/2023

ANNEXURE-A2 COPY OF THE ACKNOWLEDGEMENT CARD, DATED 23- 3-2023

ANNEXURE-A3 TRUE COPY OF THE ORDER PASSED BY THE RESPONDENT DATED 26/4/2023

ANNEXURE-A4 TRUE COPY OF THEREPORT FROM THE KERALA STATE REMOTE SENSING AND ENVIRONMENT CENTRETHIRUVANTHAPURAM IN RESPECT OF THE PROPERTY OF THE PETITIONER COVERED IN THE FORM 5 APPLICATION COVERED BY SY.NO.611/1-5 OF KIZHAKKUMURY VILLAGE DATED 7/11/2023