State Of Kerala vs K.K.Jinnas
2024 Latest Caselaw 9733 Ker

Kerala High Court

State Of Kerala vs K.K.Jinnas on 4 April, 2024

Author: Amit Rawal

Bench: Amit Rawal

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                 &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
     THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
                        WA NO. 636 OF 2021
AGAINST THE JUDGMENT IN WP(C) NO.19711 OF 2019 OF HIGH COURT OF
KERALA
APPELLANTS/RESPONDENTS 1 TO 3 IN WP(C):
     1     STATE OF KERALA
           REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
           GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695
           001

    2     THE REGISTRAR OF CO-OPERATIVE SOCIETIES
          THIRUVANANTHAPURAM, PIN CODE - 695 001

    3     THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES (GENERAL),
          ERNAKULAM DISTRICT, - 682 030.

          BY ADV GOVERNMENT PLEADER



RESPONDENTS/PETITIONERS IN WP(C):
     1     K.K.JINNAS
           PRESIDENT, THE BOARD OF DIRECTORS, THE ALUVA PRIMARY
           CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK
           LIMITED NO.87, ALUVA, ERNAKULAM DISTRICT, - 683 101

    2     P.V. POULOSE
          PAINADATH HOUSE, POTHUVAPURAM P.O., KARUKUTTY,
          ERNAKULAM DISTRICT 683 572.

    3     GEORGE P. AREEKKAL
          AREEKKAL HOUSE, MEKKAVU,VAPPALASSERY P.O., ERNAKULAM
          DISTRICT 683 572.

    4     K.K. JAMAL
          KALLUNGAL HOUSE, THAIKKATTUKARA P.O., ALUVA, ERNAKULAM
          DISTRICT 683 106.
 WA NO. 636 OF 2021

     5      S. NIRMALANANDA KAMMATH
            KADATHILPARAMBIL HOUSE, WARD NO.16, AZAD ROAD,
            ALUVA, ERNAKULAM DISTRICT 683 101.

     6      A.K. CHANDRAN
            ARANAVATTOM HOUSE, WEST KODUNGALLUR, THRISSUR
            DISTRICT 680 664.

     7      C. OMANA
            KIZHAKKEPURATHAYIL HOUSE, THOTTAKKATTUKARA P.O.,
            ALUVA, ERNAKULAM DISTRICT 683 108.

     8      K.S SAREENA
            MADATHIPARAMBIL HOUSE, V.K.COLONY P.O.,
            KAKKANATTUKARA, ERNAKULAM DISTRICT 682 021.

     9      K.A. ZUHARA
            MEMBER, ALUVA PRIMARY CO-OPERATIVE AGRICULTURAL AND
            RURAL BANK LTD NO. 87, ALUVA, ERNAKULAM DISTRICT -
            683 101

    10      A. PONNAPPA PILLAI
            PUSHPA MANLANE, THOTTAKKATTUKARA P.O., ALUVA,
            ERNAKULAM DISTRICT 683 108.

            BY ADVS.
            GEORGE POONTHOTTAM (SR.)
            NISHA GEORGE




     THIS    WRIT    APPEAL   HAVING   COME   UP   FOR   HEARING   ON
04.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WA NO. 636 OF 2021

                            JUDGMENT

Amit Rawal, J.

Learned Government Pleader after arguing for some time,

realizing that the learned Single Judge while allowing the writ

petition had granted liberty to the concerned department to initiate

steps in accordance with law, seeks the liberty of this Court for

withdrawal of the writ appeal to take all the possible steps in terms

of the judgment. Ordered accordingly.

Sd/-

AMIT RAWAL JUDGE

Sd/-

EASWARAN. S JUDGE sab