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Kurian Cherukunnel vs Baburaj Thomas
2024 Latest Caselaw 9641 Ker

Citation : 2024 Latest Caselaw 9641 Ker
Judgement Date : 4 April, 2024

Kerala High Court

Kurian Cherukunnel vs Baburaj Thomas on 4 April, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
                  WP(C) NO. 13120 OF 2017
PETITIONERS:

    1     KURIAN CHERUKUNNEL,
          S/O JOSEPH, AGED 58 YEARS, CHERUKUNNEL HOUSE,
          KARIMKUTTY, KALATHUVAYAL P.O., AMBALAVAYAL,
          WAYANAD DISTRICT.
    2     P.M.DEVASSIA
          PARATHOTTILYIL HOUSE, KALATHUVAYAL P.O.
          AMBALAVAYAL, WAYANAD DISTRICT.
    3     T.C. JAMES
          THARAPPEL HOUSE, KALATHUVAYAL P.O., AMBALAVAYAL,
          WAYANAD DISTRICT.
    4     K.S CHACKO
          KULAMBILLY HOUSE, KARIMKUTTY, KALATHUVAYAL P.O.
          AMBALAVAYAL, WAYANAD DISTRICT.
          BY ADVS.
          SRI.P.V.BABY
          SRI.A.N.SANTHOSH

RESPONDENTS:

    1     BABURAJ THOMAS
          MANAGING PARTNER, ARUN SAND COMPANY, KALATHUVAYAL
          P.O., AMBALAVAYAL, WAYANAD DISTRICT.
    2     SUDAKARAN
          CHALAPPURATH HOUSE, KALATHUVAYAL P.O.
          AMBALAVAYAL, WAYANAD DISTRICT.
    3     SECRETARY
          AMBALAVAYAL GRAMA PANCHAYATH AMBALAVAYAL, WAYANAD
          DISTRICT.
    4     KERALA STATE POLLUTION CONTROL BOARD
          REP. BY ITS SECRETARY, TRIVANDRUM.
    5     ENVIRONMENTAL ENGINEER
          KERALA STATE POLLUTION CONTROL BOARD, DISTRICT
          OFFICE, WAYANAD.
 W.P.(C) No.13120 of 2017

                              2

    6      GEOLOGIST,
           OFFICE OF THE GEOLOGY DEPARTMENT, KALPETTA,
           WAYANAD.
    7      DISTRICT MEDICAL OFFICER (HEALTH)
           MANANTHAWADY, WAYANAD.
    8      DISTRICT COLLECTOR
           WAYANAD.
    9      VIGILANCE CIRCLE INSPECTOR OF POLICE
           MEENANGADI, WAYANAD DISTRICT.
           BY ADVS.
           SRI.GEORGE MECHERIL
           SRI.T.M.KHALID
           SRI.VINOD SINGH CHERIYAN
           SRI.T.NAVEEN, SC
           SRI.B.S.SYAMANTAK, GP


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.13120 of 2017

                              3




              P.V.KUNHIKRISHNAN, J.
             ------------------------------
             W.P.(C)No. 13120 of 2017
     ----------------------------------------------
      Dated this the 04th day of April, 2024




                      JUDGMENT

When this Writ petition came up for

consideration, the learned counsel appearing for the

petitioners submitted that the matter has become

infructuous.

Therefore, this Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM

 
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