Subairabi P vs The State Of Kerala
2024 Latest Caselaw 9565 Ker

Kerala High Court

Subairabi P vs The State Of Kerala on 4 April, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
          Thursday, the 4th day of April 2024 / 15th Chaithra, 1946
                 IA.NO.7/2024 IN WP(C) NO. 13762 OF 2022 (U)
APPLICANT/PETITIONER:

     SUBAIRABI P, AGED 47 YEARS, W/O. MOIDEEN, HSA (SOCIAL SCIENCE), MSP
     HIGHER SECONDARY SCHOOL, MALAPPURAM - 676 505. (RESIDING AT
     KARUVALLY PATHIKKAD, PADAPPARAMBA, PADAPPARAMBA P.O., MALAPPURAM -
     676 507.)

RESPONDENTS/RESPONDENTS:

  1. THE STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
     GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE - II,
     THIRUVANANTHAPURAM - 695 001.
  2. THE DIRECTOR OF GENERAL EDUCATION, (HIGHER SECONDARY WING), HOUSING
     BOARD BUILDINGS, SANTHI NAGAR, THIRUVANANTHAPURAM - 695 001.
  3. THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY EDUCATION, CIVIL
     STATION, MALAPPURAM - 676 519.
  4. THE MANAGER, MSP HIGHER SECONDARY SCHOOL, MALAPPURAM - 676 505.
  5. THE PRINCIPAL, MSP HIGHER SECONDARY SCHOOL, MALAPPURAM- 676 505.
  6. SMT.RAJASREE A.V., HSA (NATURAL SCIENCE), MSP HIGHER SECONDARY
     SCHOOL, MALAPPURAM - 676 505.


     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to correct the date
29.05.2018 instead of 29.05.2918 in para 4 of the judgment in the interest
of justice.


     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this Court's judgment
dated 19.03.2024 and upon hearing the arguments of M/S.V.A.MUHAMMED
& M.SAJJAD, Advocates for the petitioner in I.A/WP(C), GOVERNMENT PLEADER
for R1 to R3 in I.A/WP(C) and of Adv.K.M.SATHYANATHA MENON Advocate for R6
in I.A/WP(C), the court passed the following:
                        MOHAMMED NIAS C.P., J.
                   ========================
                           I.A.No.7 of 2024 in
                        W.P.(C.)No.13762 of 2022
                   ========================
                   Dated this the 04th day of April, 2024

                                   ORDER

This is an application seeking correction.

The application is allowed. Insert the date

29.05.2018 instead of 28.05.2918, which is wrongly

typed in paragraph No.4 of the judgment.

Registry to carry out the correction.

Sd/-

MOHAMMED NIAS C.P. JUDGE NB/4-4

04-04-2024 /True Copy/ Assistant Registrar