Kerala High Court
M/S. Housing Development Finance ... vs Pegasus Assets Reconstruction Private ... on 4 April, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
WP(C) NO. 7211 OF 2024
PETITIONER:
M/S. HOUSING DEVELOPMENT FINANCE CORPORATION BANK
LIMITED (FORMERLY KNOWN AS M/S. HOUSING
DEVELOPMENT FINANCE CORPORATION LIMITED) DOOR
NO.39/6457 OF COCHIN CORPORATION,
RAVIPURAM JUNCTION, M.G.ROAD, PERUMANOOR P.O.,
ERNAKULAM DISTRICT, PIN - 682015
REPRESENTED BY ITS AUTHORIZED OFFICER
SRI. SACHIN A S, S/O T K SHANAVAS
BY ADVS.
SHIJU VARGHESE
SACHU THOMAS
RESPONDENTS:
1 PEGASUS ASSETS RECONSTRUCTION PRIVATE LIMITED
NO.31/970 B 2, UZHIZELIL TOWER, 1ST FLOOR,
SUBHASH CHANDRA BOSE ROAD, PONNURUNNI,
VYTTILA PO, KOCHI, PIN - 682019
REPRESENTED BY IT'S AUTHORIZED OFFICER.,
2 MRS. KALYANI VEERAMANI
W/O. VEERAMANI, AGED 69 YEARS, VEERAMANI VILLA,
PATTAMBI VILLAGE, OTTAPPALAM TALUK,
PALAKKAD DISTRICT, PIN - 679303
3 THE CATHOLIC SYRIAN BANK LIMITED
HEAD OFFICE, M G ROAD, THRISSUR DISTRICT-680667
REPRESENTED BY ITS AUTHORIZED OFFICER
SMT.ANJUN MOHAN, R1
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, ALONG WITH WP(C).7501/2024,
7532/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos.7211 of 2024 and connected cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
WP(C) NO. 7501 OF 2024
PETITIONER:
M/S. HOUSING DEVELOPMENT FINANCE CORPORATION BANK
LIMITED (FORMERLY KNOWN AS M/S. HOUSING
DEVELOPMENT FINANCE CORPORATION LIMITED)
DOOR NO.39/6457 OF COCHIN CORPORATION,
RAVIPURAM JUNCTION, M.G.ROAD,
PERUMANOOR P.O., ERNAKULAM DISTRICT,
REPRESENTED BY ITS AUTHORIZED OFFICER
SRI. SACHIN A S , S/O T K SHANAVAS, PIN - 682015
BY ADVS.
SHIJU VARGHESE
SACHU THOMAS
RESPONDENTS:
1 PEGASUS ASSETS RECONSTRUCTION PRIVATE LIMITED
NO.31/970 B 2, UZHIZELIL TOWER, 1ST FLOOR,
SUBHASH CHANDRA BOSE ROAD, PONNURUNNI,
VYTTILA P O, KOCHI- , PIN - 682019
REP. BY ITS AUTHORIZED OFFICER
2 MR. K. RAMANATHAN
S/O. R. KASIVISWANATHAN, AGED 48 YEARS,
RESIDING AT VEERAMANI VILLA, PATTAMBI VILLAGE,
OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN - 679303
3 THE CATHOLIC SYRIAN BANK LIMITED
HEAD OFFICE, M G ROAD, THRISSUR DISTRICT,
REPRESENTED BY ITS AUTHORIZED OFFICER - 680667
SMT.ANJU MOHAN, R1
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, ALONG WITH WP(C).7211/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.7211 of 2024 and connected cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
WP(C) NO. 7532 OF 2024
PETITIONER:
M/S. HOUSING DEVELOPMENT FINANCE CORPORATION BANK
LIMITED (FORMERLY KNOWN AS M/S. HOUSING
DEVELOPMENT FINANCE CORPORATION LIMITED) DOOR
NO.39/6457 OF COCHIN CORPORATION,
RAVIPURAM JUNCTION, M.G.ROAD,
PERUMANOOR P.O., ERNAKULAM DISTRICT
REPRESENTED BY ITS AUTHORIZED OFFICER
SRI. SACHIN A S , S/O T K SHANAVAS, PIN - 682015
BY ADVS.
SHIJU VARGHESE
SACHU THOMAS
RESPONDENTS:
1 PEGASUS ASSETS RECONSTRUCTION PRIVATE LIMITED
NO.31/970 B 2, UZHIZELIL TOWER, 1ST FLOOR,
SUBHASH CHANDRA BOSE ROAD, PONNURUNNI,
VYTTILA P O, KOCHI, PIN - 682019
REPRESENTED BY ITS AUTHORIZED OFFICER
2 MRS. GIRIJA KASIVISWANATHAN
W/O. R. KASIVISWANATHAN, AGED 73 YEARS,
RESIDING AT VEERAMANI VILLA, PATTAMBI VILLAGE,
OTTAPPALAM TALUK, PALAKKAD DISTRICT, PIN - 679303
3 THE CATHOLIC SYRIAN BANK LIMITED
HEAD OFFICE, M G ROAD, THRISSUR DISTRICT,
REPRESENTED BY ITS AUTHORIZED OFFICER - 680667
BY ADVS.
RENJITH.R NAIR
ANJU MOHAN(K/916-D/2000)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, ALONG WITH WP(C).7211/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.7211 of 2024 and connected cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
WP(C) NO. 7586 OF 2024
PETITIONER:
M/S. HOUSING DEVELOPMENT FINANCE CORPORATION BANK
LIMITED(FORMERLY KNOWN AS M/S. HOUSING
DEVELOPMENT FINANCE CORPORATION LIMITED)
DOOR NO.39/6457 OF COCHIN CORPORATION,
RAVIPURAM JUNCTION, M.G.ROAD,
PERUMANOOR P.O., ERNAKULAM DISTRICT
REPRESENTED BY ITS AUTHORIZED OFFICER
SRI. SACHIN A S, S/O T K SHANAVAS, PIN - 682015
BY ADVS.
SHIJU VARGHESE
SACHU THOMAS
RESPONDENTS:
1 PEGASUS ASSETS RECONSTRUCTION PRIVATE LIMITED
NO.31/970 B 2, UZHIZELIL TOWER, 1ST FLOOR,
SUBHASH CHANDRA BOSE ROAD, PONNURUNNI,
VYTTILA P O, KOCHI, PIN - 682019
REPRESENTED BY ITS AUTHORIZED OFFICER
2 MRS. SHARANYA S, W/O. RAMANATHAN,
AGED 43 YEARS, 1-23, KOTTARAM ROAD,
SHENKOTTAI P O, SHENKOTTAI VILLAGE,
SHENKOTTAI TALUK, SENGOTTAIMELUR,
TIRUNELVELI DISTRICT,
TAMIL NADU, PIN - 627809
3 THE CATHOLIC SYRIAN BANK LIMITED
HEAD OFFICE, M G ROAD, THRISSUR DISTRICT,
REPRESENTED BY ITS AUTHORIZED OFFICER - 680667
WP(C) Nos.7211 of 2024 and connected cases
5
BY ADVS.
RENJITH.R NAIR
ANJU MOHAN(K/916-D/2000)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, ALONG WITH WP(C).7211/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.7211 of 2024 and connected cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
WP(C) NO. 7590 OF 2024
PETITIONER:
M/S. HOUSING DEVELOPMENT FINANCE CORPORATION BANK
LIMITED (FORMERLY KNOWN AS M/S. HOUSING
DEVELOPMENT FINANCE CORPORATION LIMITED)
DOOR NO.39/6457 OF COCHIN CORPORATION,
RAVIPURAM JUNCTION, M.G.ROAD,
PERUMANOOR P.O., ERNAKULAM DISTRICT
REPRESENTED BY ITS AUTHORIZED OFFICER
SRI. SACHIN A S , S/O T K SHANAVAS, PIN - 682015
BY ADVS.
SHIJU VARGHESE
SACHU THOMAS
RESPONDENTS:
1 PEGASUS ASSETS RECONSTRUCTION PRIVATE LIMITED
NO.31/970 B 2, UZHIZELIL TOWER, 1ST FLOOR,
SUBHASH CHANDRA BOSE ROAD, PONNURUNNI,
VYTTILA P O, KOCHI, PIN - 682019
REPRESENTED BY ITS AUTHORIZED OFFICER
2 MRS. SHARANYA S
W/O. RAMANATHAN, AGED 43 YEARS, 1-23,
KOTTARAM ROAD, SHENKOTTAI P O,
SHENKOTTAI VILLAGE, SHENKOTTAITALUK,
SENGOTTAIMELUR, TIRUNELVELI DISTRICT,
TAMIL NADU, PIN - 627809
3 THE CATHOLIC SYRIAN BANK LIMITED
HEAD OFFICE, M G ROAD,
THRISSUR DISTRICT,
REPRESENTED BY ITS AUTHORIZED OFFICER,
PIN - 680667
WP(C) Nos.7211 of 2024 and connected cases
7
BY ADVS.
RENJITH.R NAIR
ANJU MOHAN(K/916-D/2000)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, ALONG WITH WP(C).7211/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.7211 of 2024 and connected cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
WP(C) NO. 7602 OF 2024
PETITIONER:
M/S. HOUSING DEVELOPMENT FINANCE CORPORATION BANK
LIMITED (FORMERLY KNOWN AS M/S. HOUSING
DEVELOPMENT FINANCE CORPORATION LIMITED)
DOOR NO.39/6457 OF COCHIN CORPORATION,
RAVIPURAM JUNCTION, M.G.ROAD,
PERUMANOOR P.O., ERNAKULAM DISTRICT
REPRESENTED BY ITS AUTHORIZED OFFICER
SRI. SACHIN A S , S/O T K SHANAVAS,
PIN - 682015
BY ADVS.
SHIJU VARGHESE
SACHU THOMAS
RESPONDENTS:
1 PEGASUS ASSETS RECONSTRUCTION PRIVATE LIMITED
NO.31/970 B 2, UZHIZELIL TOWER, 1ST FLOOR,
SUBHASH CHANDRA BOSE ROAD, PONNURUNNI,
VYTTILA P O, KOCHI
REPRESENTED BY ITS AUTHORIZED OFFICER,
PIN - 682019
2 MRS. SHARANYA S
W/O. RAMANATHAN, AGED 43 YEARS, 1-23,
KOTTARAM ROAD, SHENKOTTAI P O,
SHENKOTTAI VILLAGE, SHENKOTTAI TALUK,
SENGOTTAIMELUR, TIRUNELVELI DISTRICT,
TAMIL NADU, PIN - 627809
3 THE CATHOLIC SYRIAN BANK LIMITED
HEAD OFFICE, M G ROAD, THRISSUR DISTRICT,
REPRESENTED BY ITS AUTHORIZED OFFICER,
PIN - 680667
WP(C) Nos.7211 of 2024 and connected cases
9
BY ADVS.
RENJITH.R NAIR
ANJU MOHAN(K/916-D/2000)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, ALONG WITH WP(C).7211/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.7211 of 2024 and connected cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
WP(C) NO. 7759 OF 2024
PETITIONER:
M/S. HOUSING DEVELOPMENT FINANCE CORPORATION BANK
LIMITED (FORMERLY KNOWN AS M/S. HOUSING
DEVELOPMENT FINANCE CORPORATION LIMITED)
DOOR NO.39/6457 OF COCHIN CORPORATION,
RAVIPURAM JUNCTION, M.G.ROAD,
PERUMANOOR P.O., ERNAKULAM DISTRICT
REPRESENTED BY ITS AUTHORIZED OFFICER
SRI. SACHIN A S , S/O T K SHANAVAS,
PIN - 682015
BY ADVS.
SHIJU VARGHESE
SACHU THOMAS
RESPONDENTS:
1 PEGASUS ASSETS RECONSTRUCTION PRIVATE LIMITED
NO.31/970 B 2, UZHIZELIL TOWER, 1ST FLOOR,
SUBHASH CHANDRA BOSE ROAD, PONNURUNNI,
VYTTILA P O, KOCHI
REPRESENTED BY ITS AUTHORIZED OFFICER,
PIN - 682019
2 MRS. SHARANYA S
W/O. RAMANATHAN, AGED 43 YEARS, 1-23,
KOTTARAM ROAD, SHENKOTTAI P O,
SHENKOTTAI VILLAGE, SHENKOTTAI TALUK,
SENGOTTAIMELUR, TIRUNELVELI DISTRICT,
TAMIL NADU, PIN - 627809
3 THE CATHOLIC SYRIAN BANK LIMITED
HEAD OFFICE, M G ROAD,
THRISSUR DISTRICT,
REPRESENTED BY ITS AUTHORIZED OFFICER,
PIN - 680667
WP(C) Nos.7211 of 2024 and connected cases
11
BY ADV SMT.ANJU MOHAN, R1
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, ALONG WITH WP(C).7211/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.7211 of 2024 and connected cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
WP(C) NO. 7776 OF 2024
PETITIONER:
M/S. HOUSING DEVELOPMENT FINANCE CORPORATION BANK
LIMITED(FORMERLY KNOWN AS M/S. HOUSING
DEVELOPMENT FINANCE CORPORATION LIMITED)
DOOR NO.39/6457 OF COCHIN CORPORATION,
RAVIPURAM JUNCTION, M.G.ROAD,
PERUMANOOR P.O., ERNAKULAM DISTRICT
REPRESENTED BY ITS AUTHORIZED OFFICER
SRI. SACHIN A S , S/O T K SHANAVAS, PIN - 682015
BY ADVS.
SHIJU VARGHESE
SACHU THOMAS
RESPONDENTS:
1 PEGASUS ASSETS RECONSTRUCTION PRIVATE LIMITED
NO.31/970 B 2, UZHIZELIL TOWER, 1ST FLOOR,
SUBHASH CHANDRA BOSE ROAD, PONNURUNNI,
VYTTILA P O, KOCHI
REPRESENTED BY ITS AUTHORIZED OFFICER,
PIN - 682019
2 MR. ANILKUMAR P
S/O. R. PANKAJAKSHAN, AGED 38 YEARS,
RESIDING AT AJALA, ANCHALAMMOOD,
PERINAD VILLAGE, PERINAD PO,
KOLLAM DISTRICT, PIN - 691601
3 THE CATHOLIC SYRIAN BANK LIMITED
HEAD OFFICE, M G ROAD,
THRISSUR DISTRICT,
REPRESENTED BY ITS AUTHORIZED OFFICER,
PIN - 680667
WP(C) Nos.7211 of 2024 and connected cases
13
BY ADV SRI.RENJITH R
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.04.2024, ALONG WITH WP(C).7211/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.7211 of 2024 and connected cases
14
JUDGMENT
Dated this the 4th day of April, 2024
[W.P.(C) Nos.7211, 7501, 7532, 7586,
7590, 7602, 7759 and 7776 of 2024]
The petitioner in these writ petitions is Housing
Development Finance Corporation Bank Limited. The HDFC
Bank Limited advanced Housing Loan to the 2nd respondent in
all these writ petitions. On the basis of an earlier liability created
by the previous owner of the land, the 3 rd respondent-Catholic
Syrian Bank Limited and subsequently, the 1st respondent-
Asset Reconstruction Company is proceeding against the
Apartments financed by the petitioner. It is in such
circumstances that the petitioner-Bank has filed these writ
petitions.
2. Standing Counsel entered appearance on behalf of
the 1st respondent-Asset Reconstruction Company and resisted
the writ petitions filing counter affidavit. The Standing Counsel
submitted that the 1st respondent has already taken physical
WP(C) Nos.7211 of 2024 and connected cases
possession of 30 Apartment Units in the building in question.
There are eight other Apartments. These writ petitions are in
respect of those eight Apartments, which are not taken
possession by the 1st respondent. The 1st respondent does not
intend to go against these eight Apartments.
3. Paragraph 8 of the counter affidavit dated
01.04.2024 filed by the 1st respondent states that the Flat / Unit,
which are specifically noted in Ext.P3, are excluded from
SARFAESI actions and the authorised officer has not taken
possession of the same and still are in possession of the
petitioner and on the basis of Ext.P3, the 1 st respondent has
confirmed that they shall not proceed with the same Unit after
verification.
In view of the said specific stand taken by the
1st respondent-Asset Reconstruction Company, these writ
petitions are disposed of recording the statement.
Sd/-
N.NAGARESH
JUDGE
spk
WP(C) Nos.7211 of 2024 and connected cases
APPENDIX OF WP(C) 7211/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE HOME LOAN AGREEMENT
DATED 01.12.2006
Exhibit P2 TRUE COPY OF THE SALE DEED NO. 620/2005
OF THE KOTTAPPADY SRO DATED 21.03.2005
Exhibit P3 TRUE COPY OF THE LETTER ISSUED BT THE
3RD RESPONDENT DATED 26.12.2006
Exhibit P4 TRUE COPY OF THE SALE DEED NO.
2455/2006 OF THE KOTTAPPADY SRO DATED
21.12.2006
Exhibit P5 TRUE COPY OF THE POSSESSION NOTICE
ISSUED BY THE 1ST RESPONDENT DATED
25.01.2024
WP(C) Nos.7211 of 2024 and connected cases
APPENDIX OF WP(C) 7501/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE HOME LOAN AGREEMENT
DATED 22.09.2006
Exhibit P2 TRUE COPY OF THE SALE DEED NO. 620/2005
OF KOTTAPPADY SRO DATED 21.3.2005
Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE
3RD RESPONDENT DATED 26.09.2006
Exhibit P4 TRUE COPY OF THE SALE DEED NO.
1893/2006 OF THE KOTTAPPADY SRO DATED
23.9.2006
Exhibit P5 TRUE COPY OF THE POSSESSION NOTICE
ISSUED BY THE 1ST RESPONDENT DATED
25.01.2024
WP(C) Nos.7211 of 2024 and connected cases
APPENDIX OF WP(C) 7532/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE HOME LOAN AGREEMENT
DATED 01.11.2006
Exhibit P2 TRUE COPY OF THE SALE DEED NO. 620/2005
OF THE KOTTAPPADY SRO DATED 21.3.2005
Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE
3RD RESPONDENT DATED 26.12.2006
Exhibit P4 TRUE COPY OF THE SALE DEED NO.
2456/2006 OF THE KOTTAPPADY SRO DATED
21.12.2006
Exhibit P5 TRUE COPY OF THE POSSESSION NOTICE
ISSUED BY THE 1ST RESPONDENT DATED
25.01.2024
WP(C) Nos.7211 of 2024 and connected cases
APPENDIX OF WP(C) 7586/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE HOME LOAN AGREEMENT
DATED 02.04.2017
Exhibit P2 TRUE COPY OF THE SALE DEED NO.620/2005
OF THE KOTTAPPADY SRO DATED 21.3.2005
Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE
3RD RESPONDENT DATED 26.09.2006
Exhibit P4 TRUE COPY OF THE SALE DEED NO.
1119/2008 OF THE KOTTAPPADY SRO DATED
31.08.2008
Exhibit P5 TRUE COPY OF THE POSSESSION NOTICE
ISSUED BY THE 1ST RESPONDENT DATED
25.01.2024
WP(C) Nos.7211 of 2024 and connected cases
APPENDIX OF WP(C) 7590/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE HOME LOAN AGREEMENT
DATED 02.04.2017
Exhibit P2 TRUE COPY OF THE SALE DEED NO.620/2005
OF THE KOTTAPPADY SRO DATED 21.3.2005
Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE
3RD RESPONDENT DATED 29.09.2006
Exhibit P4 TRUE COPY OF THE SALE DEED NO.
1118/2008 OF THE KOTTAPPADY SRO DATED
31.08.2008
Exhibit P5 TRUE COPY OF THE POSSESSION NOTICE
ISSUED BY THE 1ST RESPONDENT DATED
25.01.2024
WP(C) Nos.7211 of 2024 and connected cases
APPENDIX OF WP(C) 7602/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE HOME LOAN AGREEMENT
DATED 02.04.2017
Exhibit P2 TRUE COPY OF THE SALE DEED NO.620/2005
OF THE KOTTAPPADY SRO DATED 21.3.2005
Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE
3RD RESPONDENT DATED 26.09.2006
Exhibit P4 TRUE COPY OF THE SALE DEED NO.
1117/2008 OF THE KOTTAPPADY SRO DATED
31.08.2008
Exhibit P5 TRUE COPY OF THE POSSESSION NOTICE
ISSUED BY THE 1ST RESPONDENT DATED
25.01.2024
WP(C) Nos.7211 of 2024 and connected cases
APPENDIX OF WP(C) 7759/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE HOME LOAN AGREEMENT
DATED 02.04.2017
Exhibit P2 TRUE COPY OF THE SALE DEED NO.620/2005
OF THE KOTTAPPADY SRO DATED 21.3.2005
Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE
3RD RESPONDENT DATED 26.09.2006
Exhibit P4 TRUE COPY OF THE SALE DEED NO.
1116/2018 OF THE KOTTAPPADY SRO DATED
31.08.2018
Exhibit P5 TRUE COPY OF THE POSSESSION NOTICE
ISSUED BY THE 1ST RESPONDENT DATED
25.01.2024
WP(C) Nos.7211 of 2024 and connected cases
APPENDIX OF WP(C) 7776/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE HOME LOAN AGREEMENT
DATED 03.11.2006
Exhibit P2 TRUE COPY OF THE SALE DEED NO.620/2005
OF THE KOTTAPPADY SRO DATED 21.3.2005
Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE
3RD RESPONDENT DATED 22.11.2006
Exhibit P4 TRUE COPY OF THE SALE DEED NO.
2189/2006 OF THE KOTTAPPADY SRO DATED
07.11.2006
Exhibit P5 TRUE COPY OF THE POSSESSION NOTICE
ISSUED BY THE 1ST RESPONDENT DATED
25.01.2024
