Gokul Sekhar S vs State Of Kerala
2024 Latest Caselaw 9424 Ker

Kerala High Court

Gokul Sekhar S vs State Of Kerala on 3 April, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
    WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
                        WP(C) NO. 10488 OF 2022
PETITIONER:

          GOKUL SEKHAR S
          AGED 24 YEARS
          SARGAM PANCHAVILA, KARYAVATTOM P.O.,
          THIRUVANANTHAPURAM 695 581

          BY ADVS.
          KALEESWARAM RAJ
          VARUN C.VIJAY
          THULASI K. RAJ


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT,
          DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
          THIRUVANANTHAPURAM 695 001

    2     UNIVERSITY OF KERALA
          REPRESENTED BY THE REGISTRAR , UNIVERSITY OF KERALA,
          SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM,
          KERALA 695 034

    3     VICE CHANCELLOR
          UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM, KERALA 695 034

    4     CONTROLLER OF EXAMINATIONS
          UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM KERALA 695 034

    5     SRI SATHYA SAI ARTS & SCIENCE COLLEGE
          SAIGRAMAM, PANDAVANMALA, OORUPOIKA P.O.,
          THIRUVANANTHAPURAM 695 104

    6     PRINCIPAL
          SRI SATHYA SAI ARTS & SCIENCE COLLEGE, SAIGRAMAM,
          PANDAVANMALA, OORUPOIKA P.O, THIRUVANANTHAPURAM 695 104
 WP(C) NO. 10488 OF 2022
                                   2

    7          BOARD OF ADJUDICATION FOR STUDENTS GRIEVANCES
               UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
               PALAYAM, THIRUVANANTHAPURAM, KERALA 695 034

    8          ENQUIRY COMMISSION REGARDING THE ALLEGATIONS
               AGAINST GOKUL SEKHAR, SRI SATHYA SAI ARTS &
               SCIENCE COLLEGE, SAIGRAMAM, PANDAVANMALA,
               OORUPOIKA P.O., THIRUVANANTHAPURAM 695 104

               BY ADVS.
               SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
               SAHASRANAMAN PB
               T.S.HARIKUMAR(K/782/1989)
               G.N.DEEPA(K/001665/1999)


        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   03.04.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 10488 OF 2022
                               3




                           JUDGMENT

The learned Counsel for the petitioner submits that the

matter has become infructuous. Accordingly, this writ petition

is dismissed as infructuous.

Sd/-

ZIYAD RAHMAN A.A. JUDGE scs