Sakunthala vs State Of Kerala
2024 Latest Caselaw 9405 Ker

Kerala High Court

Sakunthala vs State Of Kerala on 3 April, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE EASWARAN S.
    WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
                       WP(C) NO. 37352 OF 2018
PETITIONER:

          SAKUNTHALA,
          AGED 60 YEARS,
          W/O (LATE) VENUGOPALAN, KEERTHANAM,
          KUTTAPPANA, NEYYATTINKARA

          BY ADVS.
          SASTHAMANGALAM S. AJITHKUMAR
          SMT.T.N.SREEKALA
          SRI.V.S.THOSHIN
          SRI.RAYJITH MARK


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
          DEPARTMENT OF HOME AFFAIRS, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN-695001

    2     DIRECTOR GENERAL OF PRISONS AND CORRECTIONAL SERVICES
          PRISONS HEADQUARTERS, POOJAPPURA,
          THIRUVANANTHAPURAM,PIN-695012.

    3     DIG OF PRISONS
          CENTRAL ZONE, VIYYUR, THRISSUR-680010.

    4     SUPERINTENDENT
          CENTRAL PRISON, VIYYUR, THRISSUR-680010.

    5     SUPERINTENDENT
          CENTRAL PRISON, POOJAPPURA, THIRUVANANTHAPURAM-695012.

    6     THE CHIEF WELFARE OFFICER,
          PRISONS HEADQUARTERS, THIRUVANANTHAPURAM-695012.


BY ADV:

          SRI. BIMAL. K. NATH, Sr. G. P.
 WP(C) NO. 37352 OF 2018        -2-



     THIS   WRIT   PETITION    (CIVIL)   HAVING    COME    UP    FOR
ADMISSION   ON   03.04.2024,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 37352 OF 2018     -3-



                          JUDGMENT

The counsel for the petitioner submits that the writ

petition has become infructuous. Accordingly, the writ

petition is dismissed as infructuous.

Sd/-

EASWARAN S. JUDGE

vv

APPENDIX OF WP(C) 37352/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE REPRESENTATION DATED NIL SUBMITTED TO 2ND RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE ACKNOWLEDGMENT OF EXHIBI T P1 BY 6TH RESPONDENT,DATED 08.11.2018.