Sudheesh A.T vs Union Of India
2024 Latest Caselaw 9389 Ker

Kerala High Court

Sudheesh A.T vs Union Of India on 3 April, 2024

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                  THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

     WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946

                         WP(C) NO. 21094 OF 2023

PETITIONER:

              SUDHEESH A.T
              AGED 34 YEARS
              ADAKKATHOTTATHIL HOUSE, RATTAKUNDU, KUMBALERI P.O WAYNAD,
              PIN - 673593
              BY ADVS.
              ENOCH DAVID SIMON JOEL
              S.SREEDEV
              RONY JOSE
              LEO LUKOSE
              KAROL MATHEWS SEBASTIAN ALENCHERRY
              DERICK MATHAI SAJI


RESPONDENTS:

     1        UNION OF INDIA
              REPRESENTED BY THE SECRETARY, MINISTRY OF ENVIRONMENT,
              FORESTS AND CLIMATE CHANGE, INDIRA PARYAVARAN BHAWAN,
              JORBAGH ROAD, NEW DELHI, PIN - 110003
     2        STANDING COMMITTEE OF THE NATIONAL BOARD FOR WILDLIFE
              MINISTRY OF ENVIRONMENT, FORESTS AND CLIMATE CHANGE,
              INDIRA PARYAVARAN BHAWAN, JORBAGH ROAD, NEW DELHI
              REPRESENTED BY ITS MEMBER SECRETARY, PIN - 110003
     3        THE GEOLOGIST
              DISTRICT OFFICE, DEPARTMENT OF MINING & GEOLOGY,
              MEENANGADI P.O, WAYANAD, PIN - 673571
     4        DIVISIONAL FOREST OFFICER
              NORTH WAYANAD DIVISION, SULTHAN BATHERY, WAYANAD,
              PIN - 673592
     5        THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
              K.S.R.T.C BUS TERMINAL COMPLEX, 4TH FLOOR, THAMPANOOR,
              THIRUVANANTHAPURAM REPRESENTED BY ITS MEMBER SECRETARY,
              PIN - 695001

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON

03.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C). No.21094 of 2023      :2:




                           VIJU ABRAHAM, J.
         --     -- -- -- -- -- -- -- -- -- -- -- --
                       W.P.(C) No.21094 of 2023
         --     -- -- -- -- -- -- -- -- -- -- -- --
                   Dated this the 3rd day of April, 2024

                             JUDGMENT

The learned counsel for the petitioner submits that the writ

petition is not pressed. Submission is recorded and accordingly,

the writ petition is dismissed as not pressed.

Sd/-

VIJU ABRAHAM JUDGE sm/