Citation : 2024 Latest Caselaw 9320 Ker
Judgement Date : 3 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
WP(C) NO. 13740 OF 2024
PETITIONERs:
1 KHAIRUNISSA SIDDICK SAIT
AGED 67 YEARS
W/O.MOHAMMED SIDDICK SAIT, 34, SPENCER ROAD,
ELEGANT SLVER OAK, 201, 2ND FLOOR, FRAZER TOWN,
BANGALORE, PIN - 560005
2 TAYAB ZAINULABDIN
AGED 73 YEARS
401, 4TH FLOOR, NO.12, KENCHAPPA ROAD CROSS,
FRAZER TOWN, BANGALORE, PIN - 560005
BY ADV KAVERY S THAMPI
RESPONDENTS:
1 THE REVENUE DIVISIONAL OFFICER
PALA MINI CIVIL STATION, PALA BYPASS RD, PALA,
PIN - 686575
2 MOHANAN S
S/O SREEDHARAN, PADIKKAL, CHEMMANAKARI,
AKKARAPADAM P.O., VADAKKEMURI, VAIKOM,
PIN - 686143
3 SUSHAMMA MOHANAN
W/O MOHANAN,, PADIKKAL, CHEMMANAKARI, AKKARAPADAM
P.O., VADAKKEMURI, VAIKOM, PIN - 686143
4 SOMAN
S/O. SREEDHARAN, PADIKKALPARAMBU, MANAPPURAM P.O.,
CHERTHALA ALAPPUZHA, PIN - 638526
5 JESMON
S/O., LATE KUMARAN, VATTOOTHARA HOUSE,
VADAKKEMURI, AKKARAPADAM P.O., VAIKOM,
PIN - 686143
6 THILAKAN
S/O., VELAPPAN, PUTHEN THARAYIL, VADAKKEMURI,
AKKARAPADAM P.O, VAIKOM, PIN - 686143
W.P.(C). No.13740 of 2024 :2:
7 RAJENDRAN
S/O., KOCHU PILLA, PAKKU THARAYIL HOUSE,
VADAKKEMURI, AKKARAPADAM P.0., VAIKOM, PIN - 686143
8 ANTONY CHACKO
S/O., ANTONY, VATTATGHARAYIL, KARITHARA,
VADAKKEMURI, AKKARAPADAM P.0, VAIKOM, PIN - 686143
9 GIREESH
S/ O., GOPINATHAN, PADINJARE PUKKUTHARA,
VADAKKEMURI, AKKARAPADAM P.0., VAIKOM, PIN - 686143
10 GOPINATHAN
S/O., KOCHU PILLA, PADINJARE PUKKUTHARA,
VADAKKEMURI, AKKARAPADAM P.0., VAIKOM, PIN - 686143
11 RAJAN
S/O KANDA,PUTHENKARIYIL, UDAYANAPURAM P.0., VAIKOM,
PIN - 686143
12 REMANI
W/O., SIVARAMARN, POOMUTTAM AKKARAPADAM P.O.,
VAIKOM, PIN - 686143
13 RABEESH
S/O., SIVARAMAN, POOMUTTAM AKKARAPADAM P.O.,
VAIKOM, PIN - 686143
14 REMYA
D/O., SIVARAMAN, POOMUTTAM AKKARAPADAM P.O.,
VAIKOM, PIN - 686143
15 THE AKKARAPADAM COIR VYAVASAYA CO-OPERATIVE SOCEITY
LTS. NO. 57
AKKARAPADAM P.O., VAIKOM, REPRESENTED BY ITS
SECRETARY, PIN - 686143
16 THE VILLAGE OFFICER
VADAKEMURI VILLAGE OFFICE, VAIKOM TALUK, KOTTAYAM,
PIN - 686141
OTHER PRESENT:
GP - AJITH VISWANATHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C). No.13740 of 2024 :3:
VIJU ABRAHAM, J.
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W.P.(C) No.13740 of 2024
-- -- -- -- -- -- -- -- -- -- -- -- --
Dated this the 3rd day of April, 2024
JUDGMENT
The petitioners have approached this Court seeking a
direction to the 1st respondent to consider and pass orders on
Ext.P1 appeal, which is preferred challenging the order rejecting
transfer of registry.
2. Heard the learned Government Pleader also.
After hearing both sides, I am inclined to dispose of the writ
petition with a direction to the 1 st respondent to consider and pass
orders on Ext.P1 appeal, as expeditiously as possible, at any rate
within an outer limit of four months from the date of receipt of a
copy of this judgment with notice to the petitioners and
respondents 2 to 15.
Sd/-
VIJU ABRAHAM JUDGE sm/
APPENDIX OF WP(C) 13740/2024
PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE APPEAL FILED BY THE PETITIONERS AND OTHERS BEFORE THE FIRST RESPONDENT AND NUMBERED AS L1/340/2023 WITHOUT DOCUMENT Exhibit P2 A TRUE COPY OF THE COMMUNICATION DATED 11.09.2023 BETWEEN THE TAHASILDAR, LAND RECORDS, VAIKOM AND 16TH RESPONDENT IN FILE NO: D6-4256/2021, 4257/2021
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