C.V.Yusuf vs The Food Corporation Of India
2024 Latest Caselaw 9226 Ker

Kerala High Court

C.V.Yusuf vs The Food Corporation Of India on 3 April, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
      WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
                            WP(C) NO. 9095 OF 2013
PETITIONERS:

     1         C.V.YUSUF
               AGED 58 YEARS
               RESIDING AT CHOORAKKOTTIL HOUSE, VETTOM, MARIMBA P.O.,
               PALAKKAD DISTRICT.

     2         M.SUKUMARAN
               RESIDING AT PARAKKAL HOUSE, THAZHEMURALI, INDUSTRIAL
               ESTATE P.O., OLAVAKKOT, PALAKKAD DISTRICT.

     3         SIVADAS R
               RESIDING AT MARATH PARAMBU, PUDUPPARIYARAM P.O.,
               OLAVAKKOT, PALAKKAD DISTRICT.

     4         M.A.JAMAL MOHAMMED
               RESIDING AT VALPARAMBU HOUSE, PUDUPPARIYARAM P.O.,
               OLAVAKKOT, PALAKKAD DISTRICT.

     5         RADHAKRISHNAN M.
               RESIDING AT PARAKKAL HOUSE, THAZHEMURALI, INDUSTRIAL
               ESTATE P.O., OLAVAKKOT, PALAKKAD DISTRICT.

               BY ADVS.
                    SRI.T.C.SURESH MENON
                    SRI.P.S.APPU
                    SRI.A.R.NIMOD


RESPONDENTS:

     1         THE FOOD CORPORATION OF INDIA
               HEADQUARTERS, 16-20, BARAKHAMBA LANE, NEW DELHI-110 001.

     2         THE FOOD CORPORATION OF INDIA
               DISTRICT OFFICE, PALAKKAD-678 001, REPRESENTED BY ITS AREA
               MANAGER.
 WP(C) NO. 9095 OF 2013

                                : 2 :




     3      EMPLOYEES STATE INSURANCE CORPORATION
            REPRESENTED BY ITS DEPUTY DIRECTOR, PANCHDEEP BAHVAN,
            NORTH SWARAJ ROUND, THRISSUR-680 020.

            BY ADVS.
                  SRI.VARGHESE M.EASO, SC, FOOD CORPORATION OF INDIA
                  SRI.THOMAS MATHEW NELLIMOOTTIL, STANDING
                  COUNSEL R3.
                  SRI.P.SANKARANKUTTY NAIR, SC, ESI CORPN



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9095 OF 2013

                                    : 3 :



                                JUDGMENT

The learned counsel for the petitioners submits that

the writ petition has become infructuous.

The writ petition is, accordingly, dismissed as

infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SRJ