Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sidiquil Akbar vs The Revenue Divisional Officer
2024 Latest Caselaw 9182 Ker

Citation : 2024 Latest Caselaw 9182 Ker
Judgement Date : 3 April, 2024

Kerala High Court

Sidiquil Akbar vs The Revenue Divisional Officer on 3 April, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
         WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
                           WP(C) NO. 10566 OF 2023
PETITIONER/S:

             SIDIQUIL AKBAR, AGED 51 YEARS
             S/O.MEERANNAN, RESIDING AT MUBARAK MANZIL, VANDIPERIYAR,
             IDUKKI DISTRICT, PIN - 685533

             BY ADVS.P.MURALEEDHARAN (IRIMPANAM); K.V.RAJESWARI


RESPONDENT/S:

     1       THE REVENUE DIVISIONAL OFFICER,
             OFFICE OF THE REVENUE DIVISIONAL OFFICER, THODUPUZHA,
             IDUKKI DISTRICT, PIN - 685605

     2       THE TAHASILDAR (ASSESSING AUTHORITY FOR ASSESSING
             BUILDING TAX), TALUK OFFICE, PEERMEDE, IDUKKI, PIN - 685531

     3       THE DEPUTY TAHASILDAR,
             TALUK OFFICE, PEERMEDE, IDUKKI, PIN - 685531

     4       THE VILLAGE OFFICER,
             PERIYAR VILLAGE AT SPRING VALLEY, KUMILI, PIN - 685509

     5       THE VANDIPERIYAR GRAMA PANCHAYAT,
             VANDIPERIYAR PANCHAYAT OFFICE, VANDIPERIYAR BUS STAND
             PREMISE,K.K.ROAD, VANDIPERIYAR, KERALA, PIN - 685533

             BY ADV JOMY K. JOSE, SC, VANDIPERIYAR GRAMA PANCHAYATH

             SMT. RESHMITA RAMACHANDRAN-GP


         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.10566/2023
                                   -2-




                        JUDGMENT

Though the case has been taken up in the revised call, no

one is present on behalf of the petitioner to press this writ

petition.

Hence, the present writ petition is dismissed for non-

prosecution.

Sd/-

DINESH KUMAR SINGH JUDGE

jjj

APPENDIX OF WP(C) 10566/2023

PETITIONER EXHIBITS

Exhibit P1 COPY OF BUILDING TAX RECEIPT DATED 1-8-2007

ExhibitP2 COPY OF NOTICE OF DEMAND DATED 2-2-2007 ISSUED BY THE 2ND RESPONDENT

ExhibitP3 COPY OF THE NOTICE OF DEMAND DATED 19-12-2014 ISSUED BY THE 2ND RESPONDENT.

ExhibitP4 COPY OF RECEIPT DATED 23-3-2016

Exhibit P5 COPY OF THE APPEAL DATED 23-3-2016 FILED BY THE PETITIONER.

Exhibit P6 COPY OF THE DEMAND NOTICE DATED 12-12-2022 ISSUED BY THE 3RD RESPONDENT

Exhibit P7 COPY OF ATTACHMENT NOTICE DATED 12-12-2022 ISSUED BY THE 3RD RESPONDENT

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter