M/S Indusind Bank Ltd vs Mrs. Foumya
2024 Latest Caselaw 9015 Ker

Kerala High Court

M/S Indusind Bank Ltd vs Mrs. Foumya on 1 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.278/2023                                 1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                      THE HONOURABLE DR.JUSTICE KAUSER EDAPPAGATH

                Monday, the 1st day of April 2024 / 12th Chaithra, 1946
                                 OP(C) NO. 278 OF 2023

               EP 622/2020 OF ADDITIONAL DISTRICT COURT- VIII, ERNAKULAM

   PETITIONER/ DECREE HOLDER IN E.P NO. 622/2020 ON THE FILES OF ADDL. DISTRICT
   JUDGE- VIII, ERNAKULAM:

          M/S INDUSIND BANK LTD, HAVING ITS REGD. OFFICE AT 2401, GENERAL
          THIMMAYYA ROAD, CANTONMENT, PUNE-411001, HAVING OFFICE AT
          RAMABHAVAN, NO.XXVI, NEAR PARUTHELIPPALAM, TOLL JUNCTION, EDAPPALLY,
          KOCHI-682024, REPRESENTED BY ITS AUTHORISED OFFICER SHRI
          SREERAJ.A.S, AGED 38 YEARS, S/O A.K.SASIDHARAN, ARUKANDATHIL HOUSE,
          ELAMAKKARA.P.O., ELAMAKKARA VILLAGE, KANAYANNUR TALUK, ERNAKULAM,
          PIN - 682026

   RESPONDENTS/ JUDGMENT DEBTORS IN EP NO. 622/2020 ON THE FILES OF ADDL.
   DISTRICT COURT, ERNAKULAM:

       1. MRS. FOUMYA, AGED 26 YEARS, W/O SHANAVAS, KURIYAKKA
          HOUSE, PALLURUTHY P.O, NEAR AJ HALL, COURT, ERNAKULAM, KERALA, PIN -
          682 006.

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 622/2020 on the files of Addl. District
   Judge- VIII, Ernakulam, which is filed for executing the Award No. EVB/
   IBL/ (PPD)/ 726/2019 of sole Arbitrator, E. Venketesh Babu which was
   passed in Chennai, till the disposal of the Original Petition (Civil), in
   the interest of justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   26.02.2024 and upon hearing the arguments of Sri. VARGHESE C.KURIAKOSE,
   Advocate for the petitioner, the court passed the following:

                                          O R D E R

Post on 11.06.2024. Interim order is extended till then.

Sd/- Dr. KAUSER EDAPPAGATH, JUDGE

01-04-2024 /True Copy/ Assistant Registrar