Paulson Paul vs Share Wealth Chits Limited
2024 Latest Caselaw 9014 Ker

Kerala High Court

Paulson Paul vs Share Wealth Chits Limited on 1 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT
               THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
          Monday, the 1st day of April 2024 / 12th Chaithra, 1946

                            CRP NO. 388 OF 2023

         EP 44/2021 IN OS 6858/2016 OF MUNSIFF COURT, PERUMBAVOOR

REVISION PETITIONER/JUDGMENT DEBTOR NO.1:

     PAULSON PAUL, AGED 36 YEARS, S/O PAUL, MANGALATH HOUSE,
     MAZHUVANNOOR DESOM, IRAPURAM VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM,
     PIN - 683541

   BY ADVS.JOBY JACOB PULICKEKUDY, ANIL GEORGE, SMITHA PHILIPOSE, ASHIK TOM
   & ALEX KEVIN GEORGE

RESPONDENT/DECREE HOLDER/2ND JUDGMENT DEBTOR:


  1. SHARE WEALTH CHITS LIMITED , REGISTERED OFFICE AT SIVASAKTHI
     BUILDING, COCHIN DEVASWOM BOAD, SWARAJ ROUND NORTH, THRISSUR DESOM,
     THIRSSUR VILLAGE, THRISSUR TALUK, REPRESENTED BY ITS PRESENT
     MANAGING DIRECTOR, V.T. GEORGE, AGED 58 YEARS, S/O THOMAS,
     VAZHAPPILLY, OLARIKKARA DESOM, PULLAZHI VILLAGE, THRISSUR TALUK, PIN
     - 680012
  2. JOSON PETER, AGED 41 YEARS, S/O. PANDALIL PATHROSE KATHANAR,
     PANDALIL HOUSE, KOKKAPPILLY KARA, THIRUVANIYUR VILLAGE, KUNNATHUNADU
     TALUK, PIN - 682308

    BY ADV SMT.PRIYA P. K FOR R1

     This CRP having come up for orders on 1.4.2024, the court on the
same day passed the following;




                                                                    (P.T.O)
                            Dr. Kauser Edappagath, J
                    -------------------------------
                     C.R.P.Nos 87/2024, 328/2022, 388/2023,
                               400/2023 & 401/2023
                    -------------------------------
                       Dated this the 1st day of April, 2024
                   --------------------------------

                                          ORDER

All these matters are referred for mediation. The parties

shall appear before the Mediation Centre attached to the High

Court of Kerala on 9.4.2024 at 10.15 am.

Post on 11.6.2024 along with the mediation report. Interim

order is extended till then.

Sd/-

DR. KAUSER EDAPPAGATH, JUDGE

kp

01-04-2024 /True Copy/ Assistant Registrar