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Sajitkumar M vs The Secretary
2024 Latest Caselaw 11824 Ker

Citation : 2024 Latest Caselaw 11824 Ker
Judgement Date : 30 April, 2024

Kerala High Court

Sajitkumar M vs The Secretary on 30 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
     TUESDAY, THE 30TH DAY OF APRIL 2024 / 10TH VAISAKHA, 1946
                        WP(C) NO. 16748 OF 2024
PETITIONER :-

          SAJITKUMAR M., AGED 39 YEARS
          S/O PRABHAKARAN NAIR, MACHINGAL HOUSE,
          MANNENGODE P.O., VANDUMTHAA, PALAKKAD, PIN - 679307

          BY ADV LAVARAJ M.G.


RESPONDENT :-

          THE SECRETARY,
          REGIONAL TRANSPORT AUTHORITY, REGIONAL TRANSPORT
          OFFICE, CIVIL STATION P.O., PALAKKAD, PIN - 678001


          SRI. TONY AUGUSTINE-GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16748 OF 2024
                                   2




                             JUDGMENT

The petitioner is a stage carriage operator operating service on

the route Shornur - Mannarkkad with registration No.KL 09 AR 1661.

The petitioner filed Ext.P3 request seeking revision of timings of his

service. The limited prayer of the petitioner is to give a direction to

the respondent to consider and pass orders on Ext.P3.

Having heard the learned counsel for the petitioner and the

learned Government Pleader, this writ petition is disposed of

directing the respondent to consider and pass orders on Ext.P3, after

hearing the petitioner and the affected parties, within a period of two

months from the date of receipt of a copy of this judgment.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE SMA WP(C) NO. 16748 OF 2024

APPENDIX OF WP(C) 16748/2024

PETITIONER EXHIBITS :-

Exhibit P1 TRUE COPY OF THE REGULAR PERMIT ON THE ROUTE SHORNUR-MANNARKKAD IN RESPECT OF KL 09 AR 1661 DATED 21.10.2023

Exhibit P2 TRUE COPY OF THE TIME SHEET ISSUING TIMINGS TO THE PETITIONER'S SERVICE DATED 16.7.1999

Exhibit P3 TRUE COPY OF THE REQUEST MADE BY THE PETITIONER TO THE RESPONDENT DATED 02.04.2024

Exhibit P4 TRUE COPY OF THE JUDGMENT IN WP[C] NO.29822/2023 DATED 12.9.2023

 
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