Pa Joseph Stanley vs Deputy Labour Commissioner
2024 Latest Caselaw 11798 Ker

Kerala High Court

Pa Joseph Stanley vs Deputy Labour Commissioner on 30 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                 THE HONOURABLE DR. JUSTICE   KAUSER EDAPPAGATH

          TUESDAY, THE 30TH DAY OF APRIL   2024 / 10TH VAISAKHA, 1946

                            WP(C) NO. 16698 OF 2024

PETITIONER:

               PA JOSEPH STANLEY,
               AGED 78 YEARS
               S/O. PUTHENPURAKKEL ANDREW, RESIDING AT PUTHENPURAKKAL HOUSE,
               RAMESWARAM VILLAGE, KOCHI TALUK, ERNAKULAM DISTRICT, PIN-
               682002, MANAGING PARTNER OF CEE CEE INDIA, SANIDHI ROAD,
               RAVIPURAM, ERNAKULAM, PIN - 682016

               BY ADVS.
               M.S.SAJEEV KUMAR
               LAKSHMI S KUMAR
               A.N.JYOTHILEKSHMI


RESPONDENTS:

      1        DEPUTY LABOUR COMMISSIONER,
               CONTROLLING AUTHORITY UNDER THE PAYMENT AND GRATUITY ACT,
               OFFICE OF THE DEPUTY LABOUT COMMISSIONER, KAKKANAD, PIN -
               682030

      2        K.J PETER,
               S/O. JOSEPH, RESIDING AT KANDANAMPARAMBIL HOUSE, CKP MURALI
               ROAD, EZHUPUNNA, ERAMALLOOR, ALAPPUZHA DISTRICT, PIN - 688537


OTHER PRESENT:

               SRI. TONY AUGUSTINE-GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 30.04.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16698 OF 2024
                                      2




                               JUDGMENT

Ext.P8 order is appealable. Hence, this writ petition is

dismissed with liberty to the petitioner to approach the statutory

appellate Authority challenging Ext.P8 order.

SD/-

DR. KAUSER EDAPPAGATH JUDGE

rp WP(C) NO. 16698 OF 2024

APPENDIX OF WP(C) 16698/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER DATED 17-04-2023, PASSED BY THE 1ST RESPONDENT

Exhibit P2 TRUE COPY OF THE PETITION DATED 07-06-2023, SUBMITTED BY THE 2ND RESPONDENT

Exhibit P3 TRUE COPY OF THE NOTICE DATED 16-06-2023, ISSUED BY THE 1ST RESPONDENT

Exhibit P4 TRUE COPY OF THE LETTER DATED 27-06-2023 SUBMITTED BY THE PETITIONER

Exhibit P5 TRUE COPY OF THE ORDER DATED 10-08-2023 IN GC NO.143/2022, PASSED BY THE 1ST RESPONDENT

Exhibit P6 TRUE COPY OF THE REVIEW PETITION DATED 28-11-2023, SUBMITTED BY THE PETITIONER

Exhibit P7 TRUE COPY OF THE OBJECTION DATED 05-03-2024, FILED BY THE COUNSEL FOR THE PETITIONER

Exhibit P8 TRUE COPY OF THE ORDER DATED 06-03-2024 IN GC NO.143/2022, PASSED BY THE 1ST RESPONDENT

Exhibit P9 TRUE COPY OF THE PETITION TO REVIEW ORDER DATED 07-03-2024 FILED BY THE COUNSEL FOR THE PETITIONER