Moly M.T vs The Secretary, Regional Transport ...
2024 Latest Caselaw 11769 Ker

Kerala High Court

Moly M.T vs The Secretary, Regional Transport ... on 30 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 TUESDAY, THE 30TH DAY OF APRIL 2024 / 10TH VAISAKHA, 1946
                      WP(C) NO. 16636 OF 2024
PETITIONER:

         MOLY M.T,
         AGED 60 YEARS
         W/O GEONGE, CHEENILCKATTIL HOUSE, MARAIKAL,
         KANNUR P.O, THRISSUR, PIN - 670001
         BY ADV K.V.GOPINATHAN NAIR


RESPONDENT:

         THE SECRETARY,
         REGIONAL TRANSPORT AUTHORITY THRISSUR ,
         (REGIONAL TRANSPORT OFFICER),
         CIVIL STATION, AYYANTHOLE PO,
         THRISSUR, PIN - 680003

OTHER PRESENT:

         SMT. DEEPA NARAYANAN -SR.GP



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.04.2024,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 16636 OF 2024

                                    - : 2 :-




                           JUDGMENT

Petitioner is a stage carriage operator operating service on the

route Thrissur-Valakavu (via) Pattikad with her stage carriage KL-

58/B 0603. The petitioner preferred Ext.P3 representation before the

respondent to consider and rectify the anomaly in timings, after

affording an opportunity of hearing to all the affected operators.

2. The limited prayer of the petitioner is to give a direction to

the respondent to consider and pass orders on Ext.P3 representation.

Having heard the learned counsel for the petitioner and the

learned Government Pleader, this writ petition is disposed of with a

direction to the respondent to consider and pass orders on Ext.P3

representation, after hearing all the affected operators, as

expeditiously as possible, within a period of three months from the

date of receipt of a copy of this judgment.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE AS WP(C) NO. 16636 OF 2024

- : 3 :-

APPENDIX OF WP(C) 16636/2024

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE REGULAR PERMIT DATED 29.06.2020 EXHIBIT P2 TRUE COPY OF THE TIMINGS OF THE SERVICE PREVIOUSLY KL 8/X 9277) ISSUED AS PER PROCEEDINGS DATED 25.01.2001 EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER DATED 08.02.2024