G.Francis vs Arayoor Service Co-Operative Bank Ltd
2024 Latest Caselaw 11729 Ker

Kerala High Court

G.Francis vs Arayoor Service Co-Operative Bank Ltd on 25 April, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.226/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
                                          &
                     THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
             Thursday, the 25th day of April 2024 / 5th Vaisakha, 1946
                                 WA NO. 226 OF 2024
     AGAINST THE JUDGMENT DATED 16/01/2024 IN WP(C) 30401/2022 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          G.FRANCIS AGED 63 YEARS F.M.NIVAS, EANTHIKALA, ARAYOOR.P.O,
          AMARAVILA(VIA), NEYYATTINKARA, THIRUVANANTHAPURAM., PIN - 695122

    BY ADVS. M/S. B.S. SWATHI KUMAR, ANITHA RAVINDRAN & HARISANKAR N UNNI

   RESPONDENT(S/RESPONDENTS):

      1. ARAYOOR SERVICE CO-OPERATIVE BANK LTD ARAYOOR.P.O, AMARAVILA,
         THIRUVANANTHAPURAM-695122, REPRESENTED BY ITS SECRETARY., PIN -
         695122

          AND 5 OTHERS

    BY ADV.M. SASINDRAN FOR R1 & R3

    STANDING COUNSEL, SRI. THOMAS ABRAHAM FOR ADDL.R6

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of the judgment in W.P.(c)
   No.30401/2022 dated 16-01-2024 pending disposal of the Writ Appeal.
        This Writ Appeal again coming on for Orders on 25/04/2024 upon
   perusing the appeal memorandum and this Court's Order dated
   09/04/2024, the court on the same day passed the following:
                                      ORDER

Learned Standing Counsel for the Bank submits that an amount of Rs.7,00,000/-(Rupees Seven Lakhs Only) has been paid and a further amount of Rs. 3,00,000/- will be paid immediately.

This is recorded.

Learned Counsel for the appellant seeks time for filing counter to the affidavit filed by the Bank.

Post on 07/05/24.

Sd/- V.G.ARUN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

25-04-2024 /True Copy/ Assistant Registrar