Citation : 2024 Latest Caselaw 11691 Ker
Judgement Date : 25 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
THURSDAY, THE 25TH DAY OF APRIL 2024 / 5TH VAISAKHA, 1946
WP(C) NO. 16471 OF 2024
PETITIONER:
THE CORPORATE MANAGER (FR. SIJO ELAMKUNNAPUZHA)
AGED 39 YEARS
S/O JOHNY, CORPORATE EDUCATIONAL AGENCY, DIOCESE OF
MANANTHAVADY, PASTORAL CENTRE, DWARAKA, NALLOORNAD P.O,
WAYANAD, PIN - 670 645.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE II,
THIRUVANANTHAPURAM,
PIN - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
( HIGHER SECONDARY EDUCATION WING), HOUSING BOARD
BUILDING, SANTHI NAGAR, THIRUVANANTHAPURAM, PIN - 695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
KOZHIKODE, PIN - 673 004.
BY ADV. THUSHARA JAMES - SR. GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16471 OF 2024
: 2 :
JUDGMENT
The petitioner, a Corporate Manager of the Corporate
Educational Agency, has approached this Court, being
aggrieved by the delay on the part of the 1st respondent to
depute a Government nominee for the selection of HSST and
HSST (Junior) in the school. Highlighting the grievances,
the petitioner already submitted Ext.P11 revision petition
which is pending before the 1st respondent.
After hearing the learned counsel appearing for the
petitioner and the learned Government Pleader, this writ
petition is disposed of, directing the 1st respondent to take
up Ext.P11 and pass appropriate orders in accordance with
law, within a period of four months from the date of receipt
of a certified copy of this judgment, after hearing the
petitioner.
Sd/-
ZIYAD RAHMAN A. A. JUDGE S.M.K. WP(C) NO. 16471 OF 2024
APPENDIX OF WP(C) 16471/2024
PETITIONER'S EXHIBITS Exhibit P-1 TRUE COPY OF THE LIST OF CANDIDATES HAVING PHYSICAL DISABILITY FOR THE POST HSST HISTORY (SR) FURNISHED BY THE DIVISIONAL EMPLOYMENT OFFICER, KOZHIKODE DATED 27.6.2023.
Exhibit P-2 TRUE COPY OF THE LIST OF CANDIDATES HAVING PHYSICAL DISABILITY FOR THE POST HSST ( MALAYALAM) FURNISHED BY THE DIVISIONAL EMPLOYMENT OFFICER, KOZHIKODE DATED 27.6.2023.
Exhibit P-3 TRUE COPY OF THE LIST OF CANDIDATES HAVING PHYSICAL DISABILITY FOR THE POST HSST JUNIOR (MALAYALAM) FURNISHED BY THE DIVISIONAL EMPLOYMENT OFFICER, KOZHIKODE DATED 1.7.2023.
Exhibit P-4 TRUE COPY OF THE CIRCULAR NO. G.EDN-
JR1/502/2023-GED DATED 1.11.2023 BY THE GOVERNMENT.
Exhibit P-5 TRUE COPY OF THE CIRCULAR NO. H2/295299/DGE DATED 31.03.2023 BY THE GOVERNMENT.
Exhibit P-6 TRUE COPY OF THE CONSENT LETTER OF THE GOVERNMENT NOMINEE DATED 21.08.2023.
Exhibit P-7 TRUE COPY OF THE APPLICATION SUBMITTED BEFORE THE GOVERNMENT THROUGH RDDHSE, KOZHIKODE DATED 02.01.2024.
Exhibit P-8 TRUE COPY OF THE OBJECTION FURNISHED BY THE 3RD RESPONDENT DATED 20.11.2023.
Exhibit P-9 TRUE COPY OF THE OBJECTION FURNISHED BY THE 3RD RESPONDENT DATED 23.01.2024.
Exhibit P-10 TRUE COPY OF THE OBJECTION FURNISHED BY THE 3RD RESPONDENT DATED 11.03.2024. Exhibit P-11 TRUE COPY OF THE REVISION PETITION SUBMITTED BEFORE THE GOVERNMENT DATED 15.04.2024.
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