Kerala High Court
Johnson P Antony vs The State Of Kerala on 25 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
THURSDAY, THE 25TH DAY OF APRIL 2024 / 5TH VAISAKHA, 1946
WP(C) NO. 16525 OF 2024
PETITIONER/S:
JOHNSON P ANTONY,
AGED 55 YEARS, SON OF P.S. ANTONY,
HIGHER SECONDARY SCHOOL TEACHER (JUNIOR) (MALAYALAM),
HOLY FAMILY HIGHER SECONDARY SCHOOL,
P O MUTTAMBALAM, KOTTAYAM DISTRICT, PIN - 686 004.
BY ADV
V.A.MUHAMMED
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY EDUCATION WING),
HOUSING BOARD BUILDINGS, SANTHI NAGAR,
THIRUVANANTHAPURAM, PIN - 695 001.
3 THE REGIONAL DEPUTY DIRECTOR OF
HIGHER SECONDARY EDUCATION
VAYASKARAKUNNU, PULIMOODU JUNCTION,
KOTTAYAM DISTRICT, PIN - 686 001.
4 THE MANAGER,
HOLY FAMILY HIGHER SECONDARY SCHOOL,
P.O. MUTTAMBALAM, KOTTAYAM DISTRICT, PIN - 686 004.
5 THE PRINCIPAL,
HOLY FAMILY HIGHER SECONDARY SCHOOL,
P.O.MUTTAMBALAM, KOTTAYAM DISTRICT, PIN - 686 004.
SRI. K. M. FAIZAL - GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 16525 OF 2024 2
JUDGMENT
The petitioner, who is presently working as HSST
(Junior) Malayalam in the 4th respondent school, has
approached this Court being aggrieved by the non-
consideration of his request for correction of date of birth.
The petitioner is due to retire on 31.05.2024. The
petitioner has already submitted Exts.P13 and P14 before
the 1st respondent, which has not yet been considered.
2. After hearing the learned counsel appearing for
the petitioner and the learned Government Pleader, this
writ petition is disposed of, directing the 1 st respondent to
take up Ext.P13 and to pass appropriate orders, within a
period of one month from the date of receipt of a certified
copy of this judgment.
Sd/-
ZIYAD RAHMAN A.A.
JUDGE
S.M.K.
APPENDIX
PETITIONER'S EXHIBITS
Exhibit P-1 TRUE COPY OF THE APPOINTMENT ORDER
DATED 10.11.1992 ALONG WITH THE
APPROVAL RECORDED THEREON
Exhibit P-2 TRUE COPY OF THE APPOINTMENT ORDER
DATED 07.06.1993 ALONG WITH APPROVAL
RECORDED THEREON
Exhibit P-3 TRUE COPY OF THE APPOINTMENT ORDER
DATED 08.07.1994 ALONG WITH APPROVAL
RECORDED THEREON
Exhibit P-4 TRUE COPY OF THE APPOINTMENT ORDER
DATED 01.09.1994 WITH APPROVAL RECORDED
THEREON
Exhibit P-5 TRUE COPY OF THE APPOINTMENT ORDER
DATED 31.03.1995 AND THE APPROVAL
RECORDED THEREON
Exhibit P-6 TRUE COPY OF THE CERTIFICATE OF BIRTH
ISSUED BY THE SECRETARY AND REGISTRAR
OF BIRTHS AND DEATHS, MANNAR GRAMA
PANCHAYAT DATED 30.07.1997
Exhibit P-7 TRUE COPY OF THE RELEVANT PAGE OF THE
SSLC BOOK OF THE PETITIONER
Exhibit P-8 TRUE COPY OF THE ORDER NO.
K.DIS.EX.B1/3029/98 DATED 18.10.2005
ISSUED BY THE COMMISSIONER FOR
GOVERNMENT EXAMINATIONS, TRIVANDRUM
Exhibit P-9 TRUE COPY OF THE PROCEEDINGS ORDER NO.
ACD.B4/17915/HSE/02 DATED 13.08.2008 OF
THE 2ND RESPONDENT WHEREBY THE
PETITIONER WAS APPOINTED BY TRANSFER AS
HSST (JUNIOR) MALAYALAM WITH EFFECT
FROM 16.12.2023
Exhibit P-10 TRUE COPY OF THE CORRECTED RELEVANT
PAGE OF THE SERVICE BOOK WHICH WAS
LATER SCORED OFF, AT THE SAME TIME
SHOWING HIS DATE OF BIRTH AS 10.07.1968
Exhibit P-11 TRUE COPY OF THE STATEMENT OF
PARTICULARS FOR ALLOTMENT OF PROVIDENT
FUND ACCOUNT NUMBERS TO COMPULSORY
SUBSCRIBERS
Exhibit P-12 TRUE COPY OF THE G.O. (P) NO. 45/91/
P&ARD DATED 30.12.1991
Exhibit P-13 TRUE COPY OF THE REVISION PETITION
SUBMITTED BEFORE THE 1ST RESPONDENT
DATED 17.04.2024
Exhibit P-14 TRUE COPY OF THE INTERIM PRAYER DATED
17.04.2024 SUBMITTED BEFORE THE 1ST
RESPONDENT FILED ALONG WITH THE
REVISION PETITION
