Ananthu vs State Of Kerala
2024 Latest Caselaw 11623 Ker

Kerala High Court

Ananthu vs State Of Kerala on 23 April, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 TUESDAY, THE 23RD DAY OF APRIL 2024 / 3RD VAISAKHA, 1946
                        CRL.A NO. 699 OF 2024
     CRIME NO.96/2024 OF Parippally Police Station, Kollam
AGAINST THE ORDER/JUDGMENT DATED 05.04.2024 IN CRMP NO.110
OF   2024   OF   SPECIAL   COURT-    OFFENCES    UNDER   SC/ST     (POA)
ACT,1989,KOTTARAKKARA
APPELLANT(S)/ACCUSED:

            ANANTHU
            AGED 25 YEARS
            S/O.BHARGAVAN, VILAYIL VEEDU, NEAR MULLUKADU
            TEMPLE, PUTHIYAPALAM CHERRY, PARIPPALLY VILLAGE,
            KOLLAM DISTRICT, PIN - 691574
            BY ADVS.
            K.SIJU
            S.ABHILASH
            ANJANA KANNATH


RESPONDENT(S)/STATE:

      1     STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
            KERALA, ERNAKULAM, PIN - 682031
      2     STATION HOUSE OFFICER
            PARIPPALLY POLICE STATION, KOLLAM DISTRICT,
            PIN - 691574
            BY ADV.
            SMT.SHEELA THOMAS, PUBLIC PROSECUTOR

       THIS CRIMINAL APPEAL HAVING COME UP FOR ADMISSION ON
23.04.2024,      THE   COURT   ON   THE   SAME   DAY   DELIVERED    THE
FOLLOWING:
 Crl.A.No.699 of 2024
                                 2




               P.V.KUNHIKRISHNAN, J
            --------------------------------
                 Crl.A. No.699 of 2024
             -------------------------------
        Dated this the 23rd day of April, 2024

                           JUDGMENT

When this Criminal Appeal came up for

consideration, the learned counsel appearing for the

petitioner seeks permission to withdraw this Criminal

Appeal with liberty to file a Bail application before the

Trial court. Liberty is granted.

Therefore, this Criminal Appeal is dismissed as

withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM