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Mansoor Ibrahim M.V vs The Branch Manager
2024 Latest Caselaw 11601 Ker

Citation : 2024 Latest Caselaw 11601 Ker
Judgement Date : 23 April, 2024

Kerala High Court

Mansoor Ibrahim M.V vs The Branch Manager on 23 April, 2024

Author: N. Nagaresh

Bench: N.Nagaresh

WP(C) No.12311/2024                     1/3                        Order Date : 23-04-2024

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
             Tuesday, the 23rd day of April 2024 / 3rd Vaisakha, 1946
                     IA.NO.1/2024 IN WP(C) NO. 12311 OF 2024
   PETITIONER:

          MANSOOR IBRAHIM M.V, AGED 52 YEARS, S/O. IBRAHIM, ZUHARAMANZIL,
          KANNADIPARAMBA, NARATH, KANNUR, PIN - 670601

   RESPONDENTS:

      1. THE BRANCH MANAGER, CANARA BANK, KATTAMPALLY BRANCH, KUTHIRATHADAM
         ROAD, KANNUR DIST, PIN- 670015
      2. THE AUTHORIZED OFFICER, CANARA BANK, KATTAMPALLY BRANCH,
         KUTHIRATHADAM ROAD, KANNUR DIST, PIN - 670015

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to receive additional
   exhibit .
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S. C.K.SREEJITH, SUDHEESH KUMAR M.S., K.L. ARYA VENU & KOZHIPURATH
   PRASEETHA GOPALAKRISHNAN, Advocates for the petitioner, the court passed
   the following:
 WP(C) No.12311/2024                             2/3                               Order Date : 23-04-2024




                                        N. NAGARESH, J
                            ------------------------------------------------
                                         I.A.No.1 of 2024
                                                   in
                                  W.P.(C).No.12311 of 2024
                         ------------------------------------------------------
                          Dated this the 23rd day of April, 2024


                                              ORDER

This is an application to accept additional documents.

Heard. Allowed.

sd/-

N.NAGARESH JUDGE

AMV/24/04/2024 WP(C) No.12311/2024 3/3 Order Date : 23-04-2024

APPENDIX OF WP(C) 12311/2024 Exhibit P1 THE TRUE COPY OF THE JUDGMENT IN W.P. (C) NO.

29210/2022 ON THE FILE OF HON'BLE HIGH COURT, ERNAKULAM Exhibit P2 THE TRUE COPY OF THE JUDGMENT IN W.P. (C) NO.

34748/2022 ON THE FILE OF HON'BLE HIGH COURT, ERNAKULAMDT. 9/12/2022 Exhibit P3 THE TRUE COPY OF THE SALE NOTICE DT. 25/8/2023 Exhibit P4 THE TRUE COPY OF THE SALE NOTICE DT. 22/2/2024 Exhibit P5 TRUE COPY OF THE COVERING LETTER TO SALE NOTICE ISSUED ISSUED BY THE 2ND RESPONDENT DATED 5/4/2024

 
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