Emily Chacko vs Reserve Bank Of India
2024 Latest Caselaw 11591 Ker

Kerala High Court

Emily Chacko vs Reserve Bank Of India on 23 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR.JUSTICE N.NAGARESH

     TUESDAY, THE 23RD DAY OF APRIL    2024 / 3RD VAISAKHA, 1946

                         WP(C) NO. 1414 OF 2023

PETITIONER/S:

           EMILY CHACKO
           AGED 57 YEARS, W/O. M.M THOMAS,
           DIRECTOR, M/S. MALABAR CONSTRUCTION MATERIALS (P)
           LTD., EDAYAR , KANNUR DISTRICT., PIN - 670650
           BY ADVS. BONNY BENNY M.RAMESH CHANDER (SR.) BALU TOM
           GOVIND G. NAIR BEJOY JOSEPH P.J.

RESPONDENT/S:

     1     RESERVE BANK OF INDIA
           REPRESENTED BY ITS REGIONAL DIRECTOR,
           BAKERY JUNCTION, PALAYAM,
           THIRUVANANTHAPURAM - 695 033, PIN - 695033
     2     KERALA GRAMIN BANK
           REPRESENTED BY ITS SENIOR MANAGER, CHITTARIPARAMBA
           KANNUR - 670 650., PIN - 670650
     3     K. MOHAMMED HAJI
           M.P.K MANZIL, THERUR, P.O. EDAYANNUR, KANNUR
           DISTRICT., PIN - 670595

           BY ADVS. Gopikrishnan Nambiar M K.V.PAVITHRAN K.JOHN
           MATHAI(K/413/1984) JOSON MANAVALAN(J-526) KURYAN
           THOMAS(K/131/2003) PAULOSE C. ABRAHAM(MAH/58/2006)
           RAJA KANNAN(K/356/2008) JAYANANDAN MADAYI
           PUTHIYAVEETTIL(K/572/2004) JITHIN S
           SUNDARAN(K/000967/2016) ADARSH KURIAN(K/154/2020)

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.1414/2023
                                 -2-



                           JUDGMENT

(Dated this the 23rd day of April, 2024)

The counsel for the petitioner seeks leave to withdraw the

writ petition with liberty to approach this Court again.

Granting such liberty the writ petition is dismissed as

withdrawn.

Sd/-

N.NAGARESH JUDGE

JS

APPENDIX OF WP(C) 1414/2023

PETITIONER EXHIBITS

Exhibit P1 PHOTOSTAT COPY OF THE AGREEMENT DATED 07.10.2019 Exhibit P2 PHOTOSTAT COPY OF THE COPY OF THE ORDER DATED 06.01.2023 ISSUED BY THE 2ND RESPONDENT Exhibit P3 PHOTOSTAT COPY OF THE COMPANY MASTER DATA BEARING CIN NO. U52341KL1989PTC005538 UNDER COMPANY NAME MALABAR CONSTRUCTION MATERIALS PRIVATE LIMITED Exhibit P4 PHOTOSTAT COPY OF THE REPRESENTATION SEND TO THE 1ST RESPONDENT DATED 10.01.2023 Exhibit P5 PHOTOSTAT COPY OF THE ORDER OF THE COURT OF THE JUDGE OF COMMERCIAL COURT, THALASSERY (PRL. SUBORDINATE JUDGE, THALASSERY) IN IA NO.03/2023 IN CS NO. 03/2023 DATED 13.04.2023