Narayanan P.R vs The Authorized Officer
2024 Latest Caselaw 11397 Ker

Kerala High Court

Narayanan P.R vs The Authorized Officer on 19 April, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
     FRIDAY, THE 19TH DAY OF APRIL 2024 / 30TH CHAITHRA, 1946
                       WP(C) NO. 12371 OF 2024
PETITIONER:

          NARAYANAN P.R,
          AGED 57 YEARS,
          S/O RAMAN NAMBOOTHIRI PAZHANGAPARAMBU MANA,
          PADIYAM VILLAGE, ANTHIKKAD P.O., NEAR MANGATTUKARA
          TEMPLE, THRISSUR, KERALA, PIN - 680 641.
          BY ADVS.
          K.SUNILKUMAR
          BABU JOSEPH PYNADATH


RESPONDENTS:

    1     THE AUTHORIZED OFFICER,
          PNB HOUSING FINANCE LTD 2ND FLOOR, AMBILIKALA TOWER,
          SOUTH AMMAN KOVIL STREET,KOTTAPURAM, NEAR RAILWAY OVER
          BRIDGE,THRISSUR, PIN - 680 004.
    2     THE BRANCH MANAGER,
          PNB HOUSING FINANCE LTD 2ND FLOOR, AMBILIKALA TOWER,
          SOUTH AMMAN KOVIL STREET, KOTTAPURAM,
          NEAR RAILWAY OVER BRIDGE,THRISSUR, PIN - 680 004.
          BY ADVS.
          MADHU RADHAKRISHNAN
          NELSON JOSEPH
          M.D.JOSEPH
          DEEPAK ASHOK KUMAR


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12371 OF 2024
                                   2



                             JUDGMENT

In the light of the memo filed by the counsel for the petitioner

dated 18.04.2024, the writ petition is dismissed as not pressed.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE DK