Shanavas Pa vs State Of Kerala
2024 Latest Caselaw 11189 Ker

Kerala High Court

Shanavas Pa vs State Of Kerala on 16 April, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
 TUESDAY, THE 16TH DAY OF APRIL 2024/27TH CHAITHRA, 1946
                  CRL.MC NO.3601 OF 2024
CRIME NO.397/2022 OF KALAMASSERY POLICE STATION, ERNAKULAM
AGAINST THE ORDER/JUDGMENT DATED IN LP NO.12 OF 2024 OF
JUDICIAL FIRST CLASS MAGISTRATE COURT, KALAMASSERY
PETITIONER/ACCUSED:

             SHANAVAS P.A, AGED 43 YEARS, DOOR NO.3,
             THAYYIL APARTMENT, MOOLEPADAM ROAD, KALAMASSERY,
             ERNAKULAM, PIN - 683104.

             BY ADV.AMRITA ARUN


RESPONDENTS/PETITIONER:

     1       STATE OF KERALA,
             REPRESENTED BY THE PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031.

     2       THE STATION HOUSE OFFICER,
             KALAMASSERY POLICE STATION,
             ERNAKULAM, PIN - 682301.

             SRI.E.C.BINEESH, LEARNED PUBLIC PROSECUTOR


         THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON   16.04.2024,    THE   COURT   ON   THE   SAME   DAY   PASSED   THE
FOLLOWING:
 Crl.M.C No.3601 of 2024
                              - 2 -




                          O R D E R

Dated, this the 16th April, 2024

This Crl.M.C. is disposed of with a direction to

the Judicial First Class Magistrate Court,

Kalamassery to consider and pass orders on the

application for release of the petitioner on

bail, on the day on which it is moved, in

accordance with law.

Sd/-

C.JAYACHANDRAN, JUDGE

ww

- 3 -

PETITIONER'S ANNEXURES:

ANNEXURE 1 A CERTIFIED COPY OF THE FIR DATED 26.03.2022.

ANNEXURE 2 TRUE COPY OF NOTICE DATED 21.04. 2022.

ANNEXURE 3 CERTIFIED COPY OF FINAL REPORT DATED 30.04.2022.

ANNEXURE 4 TRUE COPY OF COMPLAINT DATED 16.03.2022.