Philomina P. Joseph vs Thomas T. Joseph
2024 Latest Caselaw 11034 Ker

Kerala High Court

Philomina P. Joseph vs Thomas T. Joseph on 12 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                     OP(C) NO. 789 OF 2024
   AGAINST THE ORDER/JUDGMENT DATED IN OS NO.11 OF 2023 OF
              MUNSIFF MAGISTRATE COURT,MANNARKAD


PETITIONER/PLAINTIFF:

            PHILOMINA P. JOSEPH
            AGED 66 YEARS, W/O. LATE JOYIMON T. JOSEPH,
            201, NEW ANKIT CHS, ACHOLE ROAD,
            NEAR LOTUS BULDING ACHOLE, NALLASOPARA (EAST),
            THANE, MAHARASHTRA,, PIN - 401209

            BY ADVS.
            AKHIL ALPHONSE G.
            MOHAMED SHAREEF PARIYARATH


RESPONDENT/DEFENDANT:

            THOMAS T. JOSEPH
            AGED 50 YEARS
            S/O. JOSEPH, THURUTHUVELIYIL HOUSE,
            POTTASSERY AMSOM DESOM, POTTASSERY P.O.,
            MANNARKKAD TALUK,, PIN - 678598


     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
12.04.2024,    THE    COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 O.P.(C) No. 789/2024


                                     ..2..


                           JUDGMENT

This original petition has been filed for expeditious disposal of

O.S.No.11/2023 pending on the file of Munsiff Court, Mannarkkad.

2. I have called for a report from the learned Munsiff, who reported

that the suit could be disposed of within a period of six months from the date

of reopening of the Court after summer vacation.

Hence, this original petition is disposed of with a direction to the

Munsiff Court, Mannarkkad to dispose of O.S.No.11/2023 within a period of

six months from the date of reopening of the Court after summer vacation.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA

..3..

APPENDIX OF OP(C) 789/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE OS 11/2023 DATED 27/01/2023 ON THE FILES OF THE MUNSIFF COURT, MANNARKKAD EXHIBIT P2 TRUE COPY OF THE IA 109/2023 DATED 27/01/2023 FILED BY THE PETITIONER IN OS 11/2023 ON THE FILES OF THE MUNSIFF COURT, MANNARKKAD EXHIBIT P3 TRUE COPY OF THE WRITTEN STATEMENT DATED 26/05/2023 FILED BY THE RESPONDENT IN OS 11/2023 BEFORE THE MUNSIFF COURT, MANNARKKAD EXHIBIT P4 TRUE COPY OF THE PR CARD OF THE PETITIONER'S DAUGHTER