Abdul Latheef K.A vs Jiji P Ulahannan
2024 Latest Caselaw 11023 Ker

Kerala High Court

Abdul Latheef K.A vs Jiji P Ulahannan on 12 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                   OP(C) NO. 948 OF 2024
 CMA NO.11 OF 2024 OF SUB COURT, MUVATTUPUZHA ARISING OUT OF
THE ORDER DATED 04.03.2024 IN IA 2/2023 IN OS NO.267 OF 2023
               OF MUNSIFF COURT,MUVATTUPUZHA
PETITIONER/2ND RESPONDENT IN CMA/2ND DEFENDANT IN OS:

         ABDUL LATHEEF K.A, AGED 33 YEARS
         S/O ABDUL KAREE K.B, KEETHADATHIL HOUSE, MULAVOOR
         KARA, ENANALLOOR P.O, ERNAKULAM,, PIN - 686673

         BY ADVS.A.MUHAMMED HASHIM
         P.ALI



RESPONDENTS/1ST RESPONDENT IN CMA/1ST DEFENDANT IN OS:

    1    JIJI P ULAHANNAN
         AGED 52 YEARS
         S/O ULAHANNAN, PUTHOTTIL HOUSE, KADAMATTOM KARA,
         AIKARANAD NORTH, AIKARANAD P.O, ERNAKULAM., PIN -
         682310

    2    SARAMMA, AGED 65 YEARS
         W/O ALIYAS, KOCHERIL HOUSE, OORAMANA KARA, MEMURI
         P.O, ERNAKULAM., PIN - 686611

    3    STEPHEN JOSEPH,AGED 54 YEARS
         S/O M.A JOSEPH, EDEN MAMALATAZHATH HOUSE, MOTHER
         TERESA LANE, NEAR GOVT. GIRLS HIGH SCHOOL, NADAMA
         DESOM, THRIPUNITHURA P.O, ERNAKULAM., PIN - 682301
 O.P.(C).No.948/2024

                                 -:2:-

    4       JOBY T.G, AGED 48 YEARS
            S/O GEORGE, KEEZHTHARAYIL HOUSE, PALAKKAMTTOM
            KARA, AYKKARANADU SOUTH VILLAGE, KADAMATTOM P.O,
            ERNAKULAM, PIN - 682311

    5       NIVYA PAUL, AGED 38 YEARS
            W/O PAUL, ANIKKASERIYIL HOUSE, VADAVUCODE VILLAGE,
            KADAMATTOM P.O, ERNAKULAM, PIN - 682311

    6       ELSA ABY, AGED 35 YEARS
            W/O ABY, ANIKKASERIYIL HOUSE, VADAVUCODE VILLAGE,
            KADAMATTOM P.O, ERNAKULAM, PIN - 682311


     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
12.04.2024,    THE    COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 O.P.(C).No.948/2024

                                -:3:-




                         JUDGMENT

This original petition has been filed for expeditious disposal

of CMA No.11/2024 pending before the Sub Court, Muvattupuzha

against the order dated 4.3.2024 in IA No.2/2023 in

O.S.No.267/2023 of the Munsiff Court, Muvattupuzha.

Since the CMA is of the year 2024, the original petition is

dismissed.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp

APPENDIX OF OP(C) 948/2024

PETITIONER EXHIBITS

Exhibit P1 EXT.P1: TRUE COPY OF THE PARTNERSHIP DEED DATED 11.02.2020

Exhibit P2 EXHIBIT P2 : TRUE COPY OF THE ENVIRONMENT CLEARANCE GRANTED BY MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE ISSUED BY THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY (SEIAA, KERALA) DATED 04.05.2023

Exhibit P3 EXT.P3: TRUE COPY OF THE PLAINT IN OS NO.267/2023 FILED BEFORE MUNSIFF COURT, MUVATTUPUZHA DATED 07.09.2023

Exhibit P4 EXHIBIT P4: TRUE COPY OF THE INJUNCTION

DATED 11.09.2023

Exhibit P5 EXHIBIT P5 : TRUE COPY OF THE ORDER IN IA NO.2/2023 IN OS NO.267/2023 DATED 04.03.2024

Exhibit P6 EXHIBIT P6:TRUE COPY OF THE CMA NO.11/2024 FILED BEFORE SUB COURT, MUVATTUPUZHA