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Kishore Thanaji Hasbe vs Assistant Commissioner Of Income Tax
2024 Latest Caselaw 11017 Ker

Citation : 2024 Latest Caselaw 11017 Ker
Judgement Date : 12 April, 2024

Kerala High Court

Kishore Thanaji Hasbe vs Assistant Commissioner Of Income Tax on 12 April, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                 THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
          Friday, the 12th day of April 2024 / 23rd Chaithra, 1946
                             WA NO. 560 OF 2024
 (ARISING FROM JUDGMENT DATED 21.03.2024 IN WP(C) 24826/2021 OF THIS COURT)
APPELLANT(S)/PETITIONER:

     KISHORE THANAJI HASBE,AGED 36 YEARS,MAHALAKSHMI JEWELLERS,HARBHAT
     ROAD,SANGLI,MAHARASHTRA,PIN-416416.

BY.ADVS.M/S. P.RAGHUNATHAN & PREMJIT NAGENDRAN

RESPONDENT(S)/RESPONDENT:

  1. ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1,AAYAKAR
     BHAVAN,NORTH BLOCK,NEW ANNEXE
     BUILDING,MANANCHIRA,CALICUT,PIN-673001.
  2. INCOME TAX OFFICER,AAYAKAR BHAVAN,SANGLI,PIN-414416.
  3. PRINCIPAL COMMISSIONER OF INCOME TAX 12,SADHU VASWANI
     SQUARE,PUNE,PIN-411004.
  4. DIRECTOR GENERAL OF INCOME TAX,AARYA BHANGI PINNACLE S.A
     ROAD,KOCHI,PIN-682020.
  5. THE ASSISTANT COMMISSIONER OF CUSTOMS,CUSTOMS PREVENTIVE
     DIVISION,KANNUR,PIN-670009.


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay all further proceedings pursuant to Exts. P-24 to P-29 assessment
orders as well as Exts. P-14 to P-16 notices for AY 2021.22, pending
disposal of the writ appeal.


     This Writ Appeal again coming on for orders on 12.04.2024, upon
perusing the appeal memorandum and this court's order dated 11.04.2024,
the court passed the following:
                   DR. A.K.JAYASANKARAN NAMBIAR
                                  &
                        SYAM KUMAR V.M., JJ.
                ------------------------------
                         WA No.560 of 2024
               -------------------------------
                 Dated this the 12th day of April, 2024

                               ORDER

Dr. A.K.Jayasankaran Nambiar, J.

Admit. The learned Standing Counsel takes notice for all the

respondents.

Post on 29.05.2024.

There will be an interim stay of all further proceedings pursuant to

Exts.P24 to 29 assessment orders as well as Exts.P14 to P16 notices for

the Assessment year 2021-2022, pending disposal of the Writ Appeal.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

SYAM KUMAR V.M. JUDGE

mns

 
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