Shyma P K vs Smt. Rani George, Ias
2024 Latest Caselaw 11007 Ker

Kerala High Court

Shyma P K vs Smt. Rani George, Ias on 12 April, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                      CON.CASE(C) NO. 834 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.13937 OF 2023 OF HIGH
                            COURT OF KERALA
PETITIONERS:

    1     SHYMA P K
          AGED 52 YEARS
          WIFE OF N. DAYANANDAN, HEADMISTRESS, KOTTAKADAPPURAM L
          P SCHOOL, KOTTACKAL, IRINGAL, VADAKARA, KOZHIKODE
          DISTRICT (RESIDING AT SYMASADAN, VALAPATTANAM KANNUR
          DISTRICT-670 010), PIN - 673521

    2     RESHMA N
          AGED 38 YEARS
          WIFE OF REMESHAN K K, LOWER PRIMARY SCHOOL ASSISTANT,
          KOTTAKADAPPURAM L P SCHOOL, KOTTACKAL, IRINGAL,
          VADAKARA, KOZHIKODE DISTRICT (RESIDING AT KUNDUKULATHIL
          HOUSE, IRINGAL, MOORAD, KOZHIKODE DISTRICT-673521), PIN
          - 673521

    3     REJILANA V P
          AGED 38 YEARS
          WIFE OF VINILL PALATHIL, LOWER PRIMARY SCHOOL
          ASSISTANT, KOTTAKADAPPURAM L P SCHOOL, KOTTACKAL,
          IRINGAL, VADAKARA, KOZHIKODE DISTRICT (RESIDING AT
          PALATHIL HOUSE, THURAYUR, PAYYOLI ANGADI P O, KOZHIKODE
          DISTRICT-673523), PIN - 673521

    4     NIGHILA PRABATH
          AGED 39 YEARS
          WIFE OF PRAVEEN KUMAR C K, LOWER PRIMARY SCHOOL
          ASSISTANT, KOTTAKADAPPURAM L P SCHOOL, KOTTACKAL,
          IRINGAL, VADAKARA, KOZHIKODE DISTRICT (RESIDING AT
          PALADITHAZHA HOUSE, PALLIKKARA P O, PAYYOLI, KOZHIKODE
          DISTRICT-673522), PIN - 673521

          BY ADV V.A.MUHAMMED


RESPONDENT:

          SMT. RANI GEORGE, IAS
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          PRINCIPAL SECRETARY TO GOVERNMENT, GENERAL EDUCATION
 Contempt of Court Case (C) No.834/2024

                               2

          DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001

          BY ADV ADVOCATE GENERAL OFFICE KERALA



OTHER PRESENT:

          SMT.PRINCY XAVIER, SR.GP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 12.04.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt of Court Case (C) No.834/2024

                               3

                P.V.KUNHIKRISHNAN
            ---------------------
        Contempt of Court Case (C) No.834 of 2024
        ---------------------------
           Dated this the 12th day of April, 2024

                         JUDGMENT

When this Contempt of Court Case came up for

consideration, the learned Government Pleader

submitted that the directions are complied with. Order

passed by the Government is produced with a memo.

In the light of the same, this Contempt of Court

Case is closed.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE bng Contempt of Court Case (C) No.834/2024

APPENDIX OF CON.CASE(C) 834/2024

PETITIONER ANNEXURES

Annexure I CERTIFIED COPY OF THE JUDGMENT IN W.P. (C) NO. 13937/2023 DATED 13.04.2023