Kerala High Court
Fathima Sahla K vs The State Of Kerala on 12 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 15630 OF 2024
PETITIONER/S:
FATHIMA SAHLA K
AGED 32 YEARS,D/O MOOSAKUTTY,
HSA (ENGLISH), M.U. HIGHER SECONDARY SCHOOL,
OORAKAM, MALAPPURAM DISTRICT- 676 528
(RESIDING AT KUNNATHEDATH KAREECHIYIL HOUSE,
VALAKKOLAM P.O, PERUMANNA, MALAPPURAM DISTRICT,
PIN - 676 508).
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY
TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT ANNEXE II,
THIRUVANANTHAPURAM, PIN - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
DOWN HILL,MALAPPURAM DISTRICT, PIN - 676 505.
4 THE DISTRICT EDUCATIONAL OFFICER
TIRURANGADI, MALAPPURAM DISTRICT, PIN - 676 306.
5 THE MANAGER,
M.U. HIGHER SECONDARY SCHOOL, OORAKAM,
MALAPPURAM DISTRICT, PIN - 676 528.
OTHER PRESENT:
ADV SHRI NISHA BOSE-GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.04.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) No. 15630 OF 2024
2
JUDGMENT
The petitioner, who was appointed as HST (English)
in the School managed by the 5 th respondent, has
approached this Court by filing this writ petition.
2. The grievance of the petitioner is that her
appointment was not approved by the authorities
concerned. Being aggrieved by the same, Ext.P16 has
been submitted before the 1st respondent, which is now
pending consideration.
3. After hearing the learned counsel for the
petitioner and the learned Government Pleader, this
writ petition is disposed of directing the 1 st respondent
to take up Ext.P16 and to pass appropriate orders
thereon in accordance with law, after hearing the
petitioner, the 5th respondent and the other persons
affected if any. A decision in this regard shall be taken
W.P.(C) No. 15630 OF 2024
up within a period four months from the date of receipt
of a copy of this judgment.
Sd/-
ZIYAD RAHMAN A. A.,
JUDGE
S.M.K.
W.P.(C) No. 15630 OF 2024
APPENDIX
PETITIONER's EXHIBITS
Exhibit P-1 TRUE COPY OF THE APPOINTMENT ORDER OF THE
PETITIONER DATED 01.06.2022
Exhibit P-2 TRUE COPY OF THE JOINING REPORT OF THE
PETITIONER DATED 01.06.2022
Exhibit P-2(a) TRUE COPY OF THE G.O.(RT).NO.3/2019/GEDN
DATED 28.02.2019
Exhibit P-2(b) TRUE COPY OF THE CIRCULAR
NO.J2/57/2019/GEDN DATED 08.03.2019
Exhibit P-3 TRUE COPY OF THE ORDER OF THE DISTRICT
EDUCATIONAL OFFICER, TIRURANGANDI VIDE
NO.B3/35317/2022 DATED 06.09.2023
Exhibit P-4 TRUE COPY OF THE APPEAL SUBMITTED BY THE
MANAGER BEFORE THE DDE, MALAPURAM DATED
15.09.2023
Exhibit P-5 TRUE COPY OF THE HEARING NOTICE TO THE
PETITIONER VIDE NO.DDEMPM/14453/23/B6
DATED 22.01.2024
Exhibit P-6 TRUE COPY OF THE SUBMISSION MADE BY THE
PETITIONER BEFORE THE DDE, MALAPPURAM
Exhibit P-7 TRUE COPY OF THE ORDER OF THE DDE,
MALAPPURAM VIDE NO.B6/220405/2023 DATED
20.03.2024
Exhibit P-8 TRUE COPY OF THE STAFF FIXATION ORDER FOR
THE YEAR 2019-20 VIDE
NO.D.DIS.B3/51042/2019 DATED 16.07.2019 OF
THE DISTRICT EDUCATIONAL OFFICER,
TIRURANGANDI
Exhibit P-9 TRUE COPY OF THE STAFF FIXATION ORDER FOR
THE YEAR 2022-23 VIDE
NO.D.DIS.B3/43708/2022 DATED 21.08.2022 OF
THE DEO, TIRURANGANDI
W.P.(C) No. 15630 OF 2024
Exhibit P-10 TRUE COPY OF THE ORDER OF THE DISTRICT
EDUCATIONAL OFFICER, TIRURANGANDI VIDE
NO.B3/120216/2022 DATED 20.12.2022
Exhibit P-11 TRUE COPY OF THE STAFF FIXATION ORDER FOR
THE YEAR 2023-24 VIDE
NO.D.DIS.B3/57936/2023 DATED 08.09.2023 OF
THE DEO, TIRURANGANDI
Exhibit P-12 TRUE COPY OF THE DECISION REPORTED IN 2007
(1) KLT 766 = 2007 KHC 3407 (RAKHEE V.
STATE OF KERALA) DATED 18.10.2006
Exhibit P-13 TRUE COPY OF THE DECISION REPORTED IN 2008
(2) KLT 771 = 2008 KHC 4846 (DEEPA
AUGUSTINE V. GEETHA ALEX) DATED 08.05.2008
Exhibit P-14 TRUE COPY OF THE
G.O.(RT).NO.1698/2022/GEDN DATED
16.03.2022
Exhibit P-15 TRUE COPY OF THE G.O.(RT).NO.200/22/GEDN
DATED 10.01.2022
Exhibit P-16 TRUE COPY OF THE REVISION PETITION
SUBMITTED BY THE PETITIONER BEFORE THE
GOVERNMENT DATED 30.03.2024
