K.R. Chandran vs P.R Satheesan
2024 Latest Caselaw 10949 Ker

Kerala High Court

K.R. Chandran vs P.R Satheesan on 12 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                     OP(C) NO. 961 OF 2024
 IN OS NO.838 OF 2018 OF ADDITIONAL MUNSIFF COURT ,KOTTAYAM
PETITIONERS/DEFENDANTS 1 & 2 IN OS 838/18     AND RESPONDENTS 1
& 2 IN   IA NOS. 8/2024 & 4/22 FILED BY THE PLAINTIFFS IN THE
SUIT:

    1     K.R. CHANDRAN, AGED 55 YEARS
          S/O. LATE SRI K.K.RAGHAVAN RESINDING AT KULANGARA
          PUTHENPARAMBIL HOUSE , MUTTAMBALAM , MUTTAMBALAM
          P.O, MUTTAMBALAM VILLAGE, KOTTAYAM TALUK,, PIN -
          686004

    2     RAJEE CHANDRAN, AGED 50 YEARS
          W/O. SRI K.R. CHANDRAN KULANGARA PUTHENPARAMBIL
          HOUSE, MUTTAMBALAM, MUTTAMBALAM P.O, MUTTAMBALAM
          VILLAGE, KOTTAYAM TALUK,, PIN - 686004

          BY ADVS.VADAKARA V.V.N.MENON
          P.M.KURIAN
          N.S.GOPAKUMAR
          S.MOHANA KUMARAN NAIR



RESPONDENTS/PLAINTIFFS AND DEFENDANTS 3,4 & 5 IN OS 838/18
PETITIONERS AND RESPONDENTS 3 TO 5 IN IA NOS 8/24 & 4/22
FILED BY THE PLAINTIFFS IN THE SUIT:

    1     P.R SATHEESAN, RESIDING AT, K.P 18/482(B),
          CHIRATHALAYKKAL, KALLAYAM P.O., KUDAPPANA, VATTAPPARA
          VILLAGE, THIRUVANANTHAPURAM TALUK 695005
 O.P.(C).No.961/2024

                                   -:2:-

    2          SARASAMMA SREEDHARAN, RESIDING AT, SARASU BHAVAN,
               TC NO. 20/17, KARAMANA PO;, THYCADU VILLAGE,
               THIRUVANANTHAPURAM TALUK (DIED), (NOT REPRESENTED
               BY HER LEGAL REPRESENTATIVES.), PIN - 695002

    3          P.R SATHYIAMMA, RESIDING AT, KRISHNA BHAVAN,
               CHINGAVANAM, NATTAKAM P.O., NATTAKAM VILLAGE,
               KOTTAYAM TALUK, PIN - 686013

    4          K R GOURI, W/O K K RAGHAVAN RESIDING AT, KULANGARA
               PUTHENPARAMBIL HOUSE, MUTTAMBALAM, MUTTAMBALAM
               P.O., MUTTAMBALAM VILLAGE, KOTTAYAM TALUK (DIED).,
               PIN - 686004

    5          K.R. SASI, RESIDING AT, KULANGARA PUTHENPARAMBIL
               HOUSE, MUTTAMBALAM, MUTTAMBALAM P.O., MUTTAMBALAM
               VILLAGE, KOTTAYAM TALUK, PIN - 686004

    6          K.R. PRASAD, RESIDING AT, KULANGARA PUTHENPARAMBIL
               HOUSE, CHINGAVANAM, NATTAKAM P.O., NATTAKAM
               VILLAGE, KOTTAYAM TALUK, PIN - 686013


        THIS    OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
12.04.2024,       THE   COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 O.P.(C).No.961/2024

                                -:3:-



                             JUDGMENT

The learned counsel for the petitioners seeks permission to

withdraw this original petition. Permission is granted.

Accordingly, the original petition is dismissed as withdrawn.

sd/-

DR. KAUSER EDAPPAGATH JUDGE kp