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Sumesh K.P vs Kerala Veterinary And Animal Sciences ...
2024 Latest Caselaw 10926 Ker

Citation : 2024 Latest Caselaw 10926 Ker
Judgement Date : 12 April, 2024

Kerala High Court

Sumesh K.P vs Kerala Veterinary And Animal Sciences ... on 12 April, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                           WP(C) NO. 13996 OF 2017


PETITIONER:

              SUMESH K.P
              AGED 33 YEARS, KOOVAPARAMBIL HOUSE, VELLANIKKARA P.O.,
              CHIRAKKODE, THRISSUR DISTRICT, PIN - 680 654.

              BY ADV SMT.K.R.KRISHNAKUMARI



RESPONDENTS:

     1        KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY
              REPRESENTED BY ITS REGISTRAR, POOKODE,
              WAYANAD DISTRICT-673 596.

     2        THE REGISTRAR
              KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY,
              POOKODE, WAYANAD DISTRICT, PIN -673 596.

              BY ADVS.
              SMT.AYSHA YOUSEFF, SC, KERALA VETERINARY AND ANIMAL
              SCIENCES
              SRI. MANU GOVIND, SC



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13996 OF 2017


                                 2


              P.V.KUNHIKRISHNAN, J.
          --------------------------------------------
              W.P.(C) No.13996 of 2017
         ----------------------------------------------
       Dated this the 12th day of April, 2024

                          JUDGMENT

When this writ petition came up for

consideration, the learned Standing Counsel

appearing for the 1st respondent submitted that

similar cases are dismissed by this Court and the writ

appeal is also dismissed. Ext.R1(a) is the judgment.

Therefore, it is submitted that, the writ petition is

infructuous. If that be the case, nothing survives in

this case.

Therefore, this writ petition is dismissed.

Sd/-

P.V.KUNHIKRISHNAN nvj JUDGE WP(C) NO. 13996 OF 2017

APPENDIX OF WP(C) 13996/2017

PETITIONER EXHIBITS

EXHIBIT-P1 TRUE COPY OF THE NOTIFICATION NO. KVASU-

GA/2444/2013(1) DATED 26/02/2014 ISSUED BY THE 2ND RESPONDENT`

EXHIBIT-P2 TRUE COPY OF THE COUNTER FOIL DATED 16/11/2014 ISSUED BY THE DIRECTOR OF LBS CENTRE FOR SCIENCE AND TECHNOLOGY

EXHIBIT-P3 TRUE COPY OF THE ORDER NO. UUVHK/6/2014- 15 DATED 09/03/2015 ISSUED BY THE IST RESPONDENT UNIVERSITY

EXHIBIT-P4 TRUE COPY OF THE JUDGMENT DATED 29/02/2016 IN W.P(C) 4895/2016

EXHIBIT-P5 TRUE COPY OF THE JUDGMENT DATED 22/09/2016 IN W.P(C) 30633/2016

EXHIBT-P6 TRUE COPY OF THE JUDGMENT OF A DIVISION

AND CONNECTED CASES

EXHIBIT-P7 TRUE COPY OF THE JUDGMENT DATED 28/10/2016 IN W.P(C) 31556/2016

EXHIBIT-P8 TRUE COPY OF THE ORDER DATED 19/01/2017 IN W.P(C) 34799/2016 AND CONNECTED CASES

EXHIBIT-P9 TRUE COPY OF THE ORDER NO.

KVASU/GA/L/3595/2016 DATED 03/04/2017 ISSUED BY THE 2ND RESPONDENT.

RESPONDENT EXHIBITS

Exhibit R1(a) PHOTO COPY OF THE JUDGEMENT IN WA.1608/2018 DATED 31/07/2017.

//TRUE COPY//

PA TO JUDGE

 
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