Kerala High Court
A.C. Aboobacker vs District Educational Officer on 12 April, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 22596 OF 2017
PETITIONER:
A.C. ABOOBACKER
MANAGER, AL HUDA ISLAHI CENTRE, P.O. KADAVATHUR,
THALASSERY, KANNUR DISTRICT- 670 676
BY ADVS.
SRI.V.C.JAMES
SRI.K.KUNHIKRISHNAN
RESPONDENTS:
1 DISTRICT EDUCATIONAL OFFICER
THALASSERY, KANNUR DISTRICT- 670 676
2 DIRECTOR OF PUBLIC INSTRUCTIONS
THIRUVANANTHAPURAM-695 014
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY, GENERAL EDUCATION
DEPARTMENT,GOVT.SECRETARIAT,TIRUVANANTHAPURAM- 695 001
4 ASSISTANT EDUCATIONAL OFFICER
PANUR, THALASSERY, KANNUR DISTRICT- 670 676
BY ADV.
SMT.PRINCY XAVIER, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 22596 OF 2017
2
P.V.KUNHIKRISHNAN, J.
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W.P.(C) No.22596 of 2017
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Dated this the 12th day of April, 2024
JUDGMENT
The above writ petition is filed with the following
prayers:
") To issue a writ of certiorari calling up the records
and proceedings leading upto Exhibit-P12 and
quash the same.
ii) To issue a writ of mandamus or such other
appropriate order or direction to Respondents 1 to 4
to consider Ext-P11 application filed by the petitioner
and pass appropriate orders thereon.
iii) To stay all further proceedings in pursuance of
Ext-P12, till the final disposal of the Writ Petition.
And
iv) Pass such other order or direction which this
WP(C) NO. 22596 OF 2017
Hon'ble Court would deems just and proper in the
facts and circumstances of the case." SIC
2. The writ petition is filed challenging
Ext.P12, which is only a show cause notice. But, the
learned Government Pleader submitted that, the
school is not functioning now. If that be the case,
nothing survives in this case. Hence, this writ petition
can be closed.
Therefore, this writ petition is closed.
Sd/-
P.V.KUNHIKRISHNAN
nvj JUDGE
WP(C) NO. 22596 OF 2017
APPENDIX OF WP(C) 22596/2017
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE ORDER DATED
15.5.2006 OF THE DISTRICT EDUCATIONAL
OFFICER, THALASSERY
EXHIBIT P2 TRUE COPY OF THE ORDER DATED
30.3.2007 OF THE DISTRICT EDUCATIONLA
OFFICER, THALASSERY
EXHIBIT P3 TRUE COPY OF THE TEMPORARY
RECOGNITION ORDER DATED 22.2.2008
EXHIBIT P4 TRUE COPY OF THE TEMPORARY
RECOGNITION ORDER DATED 19.3.2009 OF
THE 1ST RESPONDENT FOR THE YEAR
2008-2009
EXHIBIT P5 TRUE COPY OF THE RECOGNITION ORDER
DATED 11.5.2010 FOR THE ACADEMIC YEAR
2009-2010
EXHIBIT P6 TRUE COPY OF THE APPLICATION DATED
6.2.2012 SUBMITTED BEFORE THE GOVT.,
GENERAL EDUCATION OFFICER,
TRIVANDRUM.
EXHIBIT P7 TRUE COPY OF THE ORDER DATED 9.1.2012
FOR THE ACADEMIC YEAR 2011-2012 BY
THE DISTRICT EDUCATIONAL OFFICER
THALASSERY, 1ST RESPONDENT
EXHIBIT P8 TRUE COPY OF THE ORDER DATED 8.5.2013
SANCTION WAS GRANTED UPTO VII TH
STANDARD FOR THE ACADEMIC YEAR 2012-
EXHIBIT P9 TRUE COPY OF THE CERTIFICATE DATED
26.9.2013 ISSUED BY THE
WP(C) NO. 22596 OF 2017
TRIPPENKOTTOOR GRAMA PANCHAYATH
EXHIBIT P10 TRUE COPY OF THE PUBLICATION DATED
15.7.2013 OF THE DIRECTOR OF PUBLIC
INSTRUCTION ON 18.7.2013
EXHIBIT P11 TRUE COPY OF THE RELEVANT PAGES OF
THE APPLICATION WITH DECLARATION
DATED 27.7.2013
EXHIBIT P12 TRUE COPY OF THE SHOW CAUSE NOTICE
DATED 24.6.2017
EXHIBIT P13 TRUE COPIES OF FITNESS CERTIFICATES
RESPONDENTS EXHIBITS : NIL
//TRUE COPY//
PA TO JUDGE
