Mariyam Susan George vs State Of Kerala
2024 Latest Caselaw 10914 Ker

Kerala High Court

Mariyam Susan George vs State Of Kerala on 12 April, 2024

          IN THE HIGH COURT OF KERALA AT ERNAKULAM


                          PRESENT


        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.


 FRIDAY, THE 12TH DAY OF APRIL   2024 / 23RD CHAITHRA, 1946


                   WP(C) NO. 9714 OF 2024


PETITIONER:

         MARIYAM SUSAN GEORGE, AGED 27 YEARS D/O GEORGE
         CHERIAN, VETTIYIL PARAMBIL HOUSE, VAKATHANAM
         P.O., KOTTAYAM, PIN - 686538
         BY ADV K.C.VINCENT


RESPONDENTS:

         STATE OF KERALA, REPRESENTED BY THE SECRETARY,
    1    DEPARTMENT OF LOCAL SELF GOVERNMENT INSTITUTIONS,
         SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
         VAKATHANAM GRAMA PANCHAYAT, VAKATHANAM P.O.,
    2    KOTTAYAM, REPRESENTED BY ITS SECRETARY, PIN -
         686538
         THE SECRETARY, THE VAKATHANAM GRAMA PANCHAYAT,
    3
         VAKATHANAM P.O., KOTTAYAM, PIN - 686538


         SRI.V.K.PRASAD, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.04.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.9714 of 2024
                                   2




                             JUDGMENT

Dated this the 12th day of April, 2024

The prayer in the writ petition is to grant an

occupancy certificate and to number the building, constructed

as per Exhibit P2 building permit.

Today when the matter is taken up, both sides submit

that the occupancy certificate has been issued.

This is recorded. Accordingly, the writ petition is

closed without prejudice to the rights of the petitioner to

challenge the quantum of the property tax levied by the

Panchayat, if so advised.

Sd/-

MOHAMMED NIAS C.P. JUDGE SSK/12/04

APPENDIX OF WP(C) 9714/2024

PETITIONER EXHIBITS

A TRUE COPY OF THE TAX RECEIPT DATED Exhibit P1 04.12.2023 A TRUE COPY OF THE SITE APPROVAL AND BUILDING Exhibit P2 PERMIT BEARING NO. SECTION-C4-BA (25795)/2023 DATED 21.01.2023 A TRUE COPY OF THE SETTLEMENT DEED NO. 1388 OF Exhibit P3 2020 OF S.R.O. THENGANA DATED 30.10.2020 A TRUE COPY OF THE RECEIPT FOR PAYMENT OF Exhibit P4 PROPERTY TAX BY GEORGE CHERIAN IN RELATION TO BUILDING NO. 394 B DATED 24.11.2021 A TRUE COPY OF THE RECEIPT FOR PAYMENT OF Exhibit P5 PROPERTY TAX BY PHILIP P. MAKAYIR IN RELATION TO BUILDING NO. 394 A DATED 24.11.2021 A TRUE COPY OF THE DEVELOPMENT PERMIT BEARING Exhibit P6 NO. SECTION SC4-BA (379432)/202 DATED 01.12.2022 WITH SKETCH