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Karunya Educational Trust vs State Of Kerala
2024 Latest Caselaw 10907 Ker

Citation : 2024 Latest Caselaw 10907 Ker
Judgement Date : 12 April, 2024

Kerala High Court

Karunya Educational Trust vs State Of Kerala on 12 April, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                       WP(C) NO. 22709 OF 2023
PETITIONER:

               KARUNYA EDUCATIONAL TRUST
               REPRESENTED BY ITS CHAIRMAN, CHAIKOTTUKONAM,
               KEEZHKOLLA, AMARAVILA POST, NEYYATINKARA,
               THIRUVANANTHAPURAM DISTRICT - 685 122
               RESIDING AT OLATHANNI, NEYYATINKARA,
               THIRUVANANTHAPURAM DISTRICT., PIN - 685 122.

               BY ADV
                    N.KRISHNA PRASAD

RESPONDENT:

    1          STATE OF KERALA
               REPRESENTED BY ITS SECRETARY,
               DEPARTMENT OF HEALTH AND FAMILY WELFARE,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
               PIN - 695 001.

    2          DIRECTOR OF HEALTH SERVICES
               OFFICE OF THE DIRECTOR OF HEALTH SERVICES,
               GENERAL HOSPITAL ROAD, VANCHIYOOR,
               THIRUVANANTHAPURAM., PIN - 695 013.

               BY ADV
                    P.S. APPU. GOVERNMENT PLEADER

        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON   12.04.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.22709 of 2023
                                   :2:




                            JUDGMENT

Dated this the 12th day of April, 2024

The petitioner has filed I.A No.3/2024 seeking to

close the writ petition in the light of Ext.P8 with liberty to

approach this Court in future. The said I.A has been allowed by

a separate order.

Hence, the writ petition is closed.

Sd/-

T.R. RAVI JUDGE AMR

APPENDIX OF WP(C) 22709/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF G.O.(MS).NO.338/2008/H&FWD DATED 05.07.2008.

Exhibit P2 TRUE COPY OF THE LETTER OF THE FIRST RESPONDENT DATED 31.08.2009.

Exhibit P3 TRUE COPY OF THE LETTER DATED 23.09.2009.

Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 01.01.2011.

Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 5.3.2018 IN W.P (C) NO. 28653 OF 2017.

Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 25.8.2020.

Exhibit P7 TRUE COPY OF THE COMMUNICATION DATED 4.3.2023 BY THE DISTRICT MEDICAL OFFICER (HEALTH) THIRUVANANTHAPURAM TO THE SECOND RESPONDENT.

Exhibit P8 TRUE COPY OF G.O (MS) NO.64/2024 H & FWD DATED 15.3.2024.

 
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