Christy Jerome vs Vishnuraj P
2024 Latest Caselaw 10891 Ker

Kerala High Court

Christy Jerome vs Vishnuraj P on 12 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR.JUSTICE N.NAGARESH
         FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                      CON.CASE(C) NO. 2660 OF 2023
AGAINST THE JUDGMENT DATED IN WP(C) NO.22217 OF 2023 OF HIGH COURT OF
KERALA
PETITIONER/PETITIONER

             CHRISTY JEROME
             AGED 42 YEARS
             S/O. JEROME BABU,
             NOW RESIDING AT FLAT NO. C 801,
             BASILEO APARTMENT , M.S. KATE CHOWK, PIMPLE
             GURAV,PUNE,,MAHARASTHRA,
             PERMANENT ADDRESS AT BUNGLAWIL HOUSE, LIG 408,
             GANDHI NAGAR,KADAVANTHRA P.O
             ERNAKULAM KERALA, PIN - 682020

             BY ADVS.
             JOEMON ANTONY
             SHERRY J. THOMAS
             ANTONY NILTON REMELO


RESPONDENT/2ND RESPONDENT

             VISHNURAJ P
             (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER),
             THE REVENUE DIVISIONAL OFFICER, 1ST FLOOR,
             TALUK OFFICE, JACOB ROAD,
             FORT KOCHI, KERALA, PIN - 682001

             SMT.REKHA C.NAIR-SR.GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C)No.2660 Of 2023
                              2




                        JUDGMENT

Dated this the 12th day of April, 2024

Government Pleader submits that directions contained

in the judgment dated 11.07.2023 in W.P.(C) No.22217 of

2023 stand complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N.NAGARESH JUDGE hmh Con.Case (C)No.2660 Of 2023

APPENDIX OF CON.CASE(C) 2660/2023

PETITIONER ANNEXURES

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) NO. 22217/2023 DATED 11-07-

Annexure A2 THE TRUE COPY OF THE CONVERSION STATUS OF THE PETITIONERS PROPERTY Annexure A3 THE TRUE COPY OF THE RECEIPT ISSUED FROM THE RESPONDENT OFFICE DATED 24/07/2023 Annexure A4 THE TRUE COPY OF THE FORM 5 APPLICATION DATED 11- 03-2024 Annexure A4A THE TRUE COPY OF THE RECEIPT DATED 11- 03-2024