Kerala High Court

Anitha G Nair vs Rani George on 12 April, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                   CON.CASE(C) NO. 2447 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.17412 OF 2023 OF HIGH
COURT OF KERALA
PETITIONERS/PETITIONERS IN WPC NO.17412/2023:

    1     ANITHA G NAIR
          AGED 53 YEARS
          H.M, SAHS KALLOORKAD RESIDING AT PRANAVAM,
          VELLOORKUNNAM MUVATTUPUZHA, PIN - 686673

    2     JESSY V.P
          AGED 61 YEARS
          UPST, HGCGHS THOTTAKKATTUKARA RESIDING AT EDAYALIL
          HOUSE, FARM ROAD KOZHUKKULLY P.O, THRISSUR, PIN -
          680751

    3     BABY ELIZABETH MARY T.J
          AGED 49 YEARS
          LPST, IJLPS THUNDATHUMKADAV RESIDING AT THAIPARAMBU
          HOUSE THUNDATHUMKADAV VARAPUZHA, ERNAKULAM, PIN -
          683517

    4     MINI GEORGE
          AGED 55 YEARS
          LPST, IJLPS THUNDATHUMKADAV RESIDING AT KALLUVEETTIL,
          PIZHALA ,KADAMAKUDY ERNAKULAM, PIN - 682027

    5     SALOMY JOSEPH.K
          AGED 53 YEARS
          LPST, SJLPS VARAPUZHA RESIDING AT IRUMPANATH HOUSE,
          7/345 PIPE LINE-2ND REACH, VARAPUZHA ERNAKULAM, PIN -
          683517

    6     MAREENA MINI A J
          AGED 53 YEARS
          LPST, SJLPS VARAPUZHA RESIDING AT ERATHARA HOUSE,
          THUNDATHUMKADAVU, VARAPUZHA, ERNAKULAM, PIN - 683517

    7     SABEENA N K
          AGED 51 YEARS
          UPST, SMHS ALUVA CHULLY HOUSE,MANJAPRA NADAMURI
          ,ERNAKULAM, PIN - 683581
 Contempt of Court Case (C) No.2447/2023

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    8     LIPSY CHIRAMEL
          AGED 57 YEARS
          JR.HINDI TEACHER SMUPS MANJAPRA RESIDING AT
          PADAYATTY HOUSE KANJOOR, KIZHAKKUMBHAGAM ALUVA,
          PIN - 683575

    9     JAIMON P ITTERA
          AGED 53 YEARS
          H.S.T, SMHS ALUVA RESIDING AT PALATTY EDASSERRY
          HOUSE NEERUNGAL, KARUKUTTY ERNAKULAM, PIN -
          683576

    10    ANNE THARIAN
          AGED 61 YEARS
          LPST, SRLPS MANJAPRA. RESIDING AT KOTTEPPILLYKULY
          HOUSE KANJOOR, KIZHAKUMBAGAM ALUVA, PIN - 683575

    11    NIRMALA P P
          AGED 58 YEARS
          H.M SALPS NADUVATTAM RESIDING AT PARECATTIL
          HOUSE, KIDANGOOR P.O, ANGAMALI , ERNAKULAM, PIN -
          683572

    12    KOCHUTHRESIA M K
          AGED 64 YEARS
          LPST, SALPS NADUVATTAM RESIDING AT ACHANDY HOUSE
          THIRUMUDIKKUNNU KORATTI KIZHAKKUMURI, THRISSUR,
          PIN - 680308

    13    NAJEERA USSAN .K
          AGED 54 YEARS
          H.M, GUPS KUTTIKATTUKARA RESIDING AT THALIRKATTU
          HOUSE, PUTHUPALLIAPRAM, CHANGAMPUZHA NAGAR,
          THRIKKAKARA ERNAKULAM, PIN - 682033

    14    JANET FEMINA FERNANDEZ
          AGED 51 YEARS
          LPST, IJLPS THUNDATHUMKADAV RESIDING AT
          MANJADIPARAMBIL HOUSE EDAMPADAM, VARAPUZHA VTC,
          ERNAKULAM, PIN - 683517

    15    ANNIE BINDU V X
          AGED 50 YEARS
          LPST IJLPS THUNDATHUMKADAV RESIDING AT THOTTAKATH
          HOUSE KADAMAKUDY, CHITTOOR ERNAKULAM, PIN -
          682027
 Contempt of Court Case (C) No.2447/2023

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    16    FEBEENA SHARMILA D'CRUZ
          AGED 51 YEARS
          LPST, IJLP STHUNDATHUMKADAV. RESIDING AT PANAKKAL
          HOUSE, THUNDATHUMKADAVU VARAPUZHA, PIN - 683517

    17    SHYAMALA P
          AGED 54 YEARS
          H.M, CHEMANCHERY KOLAKKAD UPS RESIDING AT
          SREERAGAM KALATHIL HOUSE KOLAKKAD,CHEMANCHERI ,
          KOZHIKODE, PIN - 673304

    18    SALIMOL AUGUSTINE
          AGED 56 YEARS
          LPST, SJHS MANATHOOR RESIDING AT KANDIRICKAL
          MADAKKATHANAM VAZHAKULAM MUVATTUPUZHA, PIN -
          686670

    19    TESSYMOL ABRAHAM
          AGED 54 YEARS
          H.M, GLPS VELANILAM RESIDING AT PLAPPALLIL HOUSE
          31-MILE, MUNDAKAYAM P.O, KOTTAYAM, PIN - 686513

    20    M.C MARY
          AGED 63 YEARS
          P.D TEACHER GLPS KURUKKUNNAPURAM REIDING AT
          KALAKKUZHIYIL HOUSE EAST MARADY MUVATTUPUZHA
          ERNAKULAM, PIN - 686673

    21    N.K MAHESWARY
          AGED 45 YEARS
          H.M, GKVLPS N- PARAVUR RESIDING AT NJATTUVEETTIL
          HOUSE, KUNNUKARA P.O ERNAKULAM, PIN - 683578

    22    ASHAMOL AUGUSTHY
          AGED 53 YEARS
          P.D TEACHER GLPS VELANILAM RESIDING AT
          EDATHINAKAM HOUSE MUNDAKAYAM P.O, KOTTAYAM, PIN -
          686513

    23    LEELA FRANCIS
          AGED 61 YEARS
          UPST, SMUPS MANJAPRA RESIDING AT PANANCHIKKAL
          HOUSE, MADHURIMA JUNCTION, MALAYATTOOR ERNAKULAM,
          PIN - 683587

    24    USHA VARGHESE
 Contempt of Court Case (C) No.2447/2023

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          AGED 58 YEARS
          H.M, SALPS KIZHAKKAMBALAM RESIDING AT NELLAL
          HOUSE, NEAR THAIKKARACHIRA DEVI TEMPLE,
          PULLUVAZHI ERNAKULAM, PIN - 683541

    25    SEBASTIAN T. C
          AGED 52 YEARS
          DRAWING TEACHER GOVT DVHSS CHARAMANGALAM RESIDING
          AT THEKKETHAIVELAKATHU HOUSE ARTHUNKAL, CHERTHALA
          SOUTH, ALAPUZH, PIN - 688530

    26    PRASEEDA .S
          AGED 40 YEARS
          HST, VKVM NSS HS MANJOOR RESIDING AT 7/245
          VARAPRADASDAM PINDIMANA KOTHAMANGALAM, PIN -
          686692

    27    SHAI .P. NAIR
          AGED 53 YEARS
          H.M, NSS HSS VARAPPETTY, RESIDING AT
          VARAPRADASDAM PINDIMANA KOTHAMANGALAM, PIN -
          686692

    28    BINDHU G
          AGED 53 YEARS
          P.D TEACHER GLPS KOLENCHERY MARIBHAGATHU HOUSE,
          KADAMATTAM P.O, KOLLENCHERRY, PIN - 682311

          BY ADVS.
          M.A.FAYAZ
          M.VISHNUPRIYA
          C.B.ABHINAVA



RESPONDENTS/RESPONDENTS 1, 3 TO 11 IN WPC NO.17412/2023:

    1     RANI GEORGE
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
          PRINCIPAL SECRETARY TO GOVERNMENT GENERAL
          EDUCATION DEPARTMENT, SECRETARIAT, ANNEX-II
          THIRUVANANTHAPURAM, PIN - 695001

    2     S SHANAVAS
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
          THE DIRECTOR OF GENERAL EDUCATION O/O THE
          DIRECTOR OF GENERAL EDUCATION JAGATHY,
 Contempt of Court Case (C) No.2447/2023

                               5

          THIRUVANANTHAPURAM, PIN - 695014

    3     C SHAJIMON
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
          THE DEPUTY DIRECTOR OF EDUCATION THRISSUR O/O THE
          DEPUTY DIRECTOR OF EDUCATION 2ND FLOOR, CIVIL
          STATION, AYYANTHOL, THRISSUR, PIN - 680003

    4     HONEY G ALEXANDER
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
          THE DEPUTY DIRECTOR OF EDUCATION ERNAKULAM O/O
          THE DEPUTY DIRECTOR OF EDUCATION, CIVIL STATION,
          KAKKANAD, ERNAKULAM, PIN - 682030

    5     SUBIN PAUL
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
          THE DEPUTY DIRECTOR OF EDUCATION KOTTAYAM O/O THE
          DEPUTY DIRECTOR OF EDUCATION, PALACE ROAD,
          KOTTAYAM, PIN - 686001

    6     C I KRISHNAKUMAR
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
          THE DEPUTY DIRECTOR OF EDUCATION ALAPPUZHA O/O
          THE DEPUTY DIRECTOR OF EDUCATION KODIVEEDU,
          ALAPPUZHA, PIN - 688001

    7     A K AJITHAKUMARI
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
          THE DEPUTY DIRECTOR OF EDUCATION KOLLAM O/O THE
          DEPUTY DIRECTOR OF EDUCATION ELAMBALLOOR ROAD,
          THEVALLY NAGAR, KOLLAM, PIN - 691009

    8     R VIJAYA
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
          THE DEPUTY DIRECTOR OF EDUCATION IDUKKI O/O THE
          DEPUTY DIRECTOR OF EDUCATION DEO COMPLEX,
          THODUPUZHA, IDUKKI, PIN - 685504

    9     V RAJU
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
          THE DEPUTY DIRECTOR OF EDUCATION PATHANAMTHITTA
          O/O THE DEPUTY DIRECTOR OF EDUCATION THIRUVALLA,
          PATHANAMTHITTA, PIN - 689645

    10    MANOJ MANIYOOR
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
 Contempt of Court Case (C) No.2447/2023

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          THE DEPUTY DIRECTOR OF EDUCATION KOZHIKODE, O/O
          THE DEPUTY DIRECTOR OF EDUCATION MANANCHIRA P.O,
          KOZHIKODE, PIN - 673001


OTHER PRESENT:

          SMT.PRINCY XAVIER, SR.GP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 12.04.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt of Court Case (C) No.2447/2023

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                   P.V.KUNHIKRISHNAN
               ---------------------
          Contempt of Court Case (C) No.2447 of 2023
          ---------------------------
             Dated this the 12th day of April, 2024

                         JUDGMENT

When this Contempt of Court Case came up for

consideration, both sides submitted that the directions

are complied. Therefore, this Contempt of Court Case is

closed.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE bng Contempt of Court Case (C) No.2447/2023

APPENDIX OF CON.CASE(C) 2447/2023

PETITIONER ANNEXURES

Annexure 2 TRUE COPY OF THE LETTER NO.DDE EKM/5163/2023-0A1 DATED 13.08.2023 ISSUED BY THE DDE ERNAKULAM THE 4TH RESPONDENT