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Anandapadmanabhan.K.V vs K.R.Narayanan National Institute Of ...
2024 Latest Caselaw 10760 Ker

Citation : 2024 Latest Caselaw 10760 Ker
Judgement Date : 12 April, 2024

Kerala High Court

Anandapadmanabhan.K.V vs K.R.Narayanan National Institute Of ... on 12 April, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                       WP(C) NO. 28494 OF 2021
PETITIONER:

               ANANDAPADMANABHAN.K.V
               AGED 23 YEARS, KODIYANTHRA HOUSE,
               MALIPPURAM P.O, VYPIN,
               ERNAKULAM - 682 511.

               BY ADVS.
                    SHYAM KRISHNAN
                    GENS GEORGE ELAVINAMANNIL

RESPONDENTS:

    1          K.R.NARAYANAN NATIONAL INSTITUTE OF VISUAL
               SOCIENCE AND ARTS, REPRESENTED BY ITS DIRECTOR,
               KAVUNGUMPALAM ROAD, THEKKUMTHALA,
               KANJIRAMATTOM, KOTTAYAM - 686 585.

    2          SHANKAR MOHAN
               DIRECTOR, K.R. NARAYANAN NATIONAL INSTITUTE OF
               VISUAL SCIENCE AND ARTS, KAVUNGUMPALAM ROAD,
               THEKKUMTHALA, KANJIRAMATTOM,
               KOTTAYAM - 686 585.

    3          STATE OF KERALA,
               REPRESENTED BY THE PRINCIPAL SECRETARY,
               HIGHER EDUCATION DEPARTMENT, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

               BY ADV
                    LATHA ANAND
                    RAJIV JYOTHISH GEORGE, GOVERNMENT PLEADER

        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON   12.04.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.28494 of 2021
                                   :2:




                            JUDGMENT

Dated this the 12th day of April, 2024

When the case is taken up, it is submitted by the

Counsel on either side that the matter has been settled between the

parties and all the grievances of the petitioner have already been

redressed.

In the above circumstances, the writ petition is closed.

Sd/-

T.R. RAVI JUDGE AMR

APPENDIX OF WP(C) 28494/2021

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE CIRCULAR DATED 19.11.2019, ISSUED BY THE 1ST RESPONDENT.

Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 09.06.2020, SUBMITTED BY THE STUDENT COUNCIL OF THE 1ST RESPONDENT, TO THE DIRECTOR OF THE 1ST RESPONDENT.

Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE GENERAL GUIDELINES 2019- DIPLOMA FILM PROJECT.

Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 14.06.2020 SUBMITTED BY THE STUDENTS COUNCIL OF THE 1ST RESPONDENT, TO THE 2ND RESPONDENT.

Exhibit P5 TRUE COPY OF THE NEW NORMS FOR DIPLOMA FILMS OF THE 2015 BATCH, DATED 02.02.2021.

Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 26.02.2021, SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.

Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED 21.02.2021, SUBMITTED BY THE 2015 BATCH STUDENTS TO THE 2ND RESPONDENT.

Exhibit P8 TRUE COPY OF THE REPRESENTATION DATED 13.03.2021, SUBMITTED BY THE PETITIONER'S BATCH MATES TO THE ACADEMIC COUNCIL OF THE 1ST RESPONDENT.

Exhibit P9 TRUE COPY OF THE REPRESENTATION DATED NIL, SUBMITTED BY THE AUDIOGRAPHY STUDENTS OF THE 2015 BATCH TO THE 2ND RESPONDENT AND HEAD OF THE DEPARTMENT.

Exhibit P10 TRUE COPY OF THE REPRESENTATION DATED 14.07.2021, SUBMITTED BY THE 2016 BATCH TO THE 2ND RESPONDENT.

Exhibit P11 TRUE COPY OF THE GO(RT) NO.

532/2021/DMD, DATED 17.07.2021 ISSUED BY THE DISASTER MANAGEMENT DEPARTMENT OF THE STATE GOVERNMENT.

Exhibit P12 TRUE COPY OF THE ORDER NO.

DDMA/01/2020/COVID/H2 DATED 21.07.2021, THE DISTRICT DISASTER MANAGEMENT AUTHORITY, THIRUVANANTHAPURAM.

Exhibit P13 TRUE COPY OF GO(RT) NO. 479/2021/DMD DATED 22.06.2021, ISSUED BY THE DISASTER MANAGEMENT DEPARTMENT OF THE STATE GOVERNMENT.

Exhibit P14 TRUE COPY OF THE LETTER DATED 27.07.2021, ISSUED BY THE 2ND RESPONDENT TO SHRI.JEMSIL E.K.

Exhibit P15 TRUE COPY OF THE LETTER DATED 27.07.2021, ISSUED BY THE 2ND RESPONDENT TO SHRI. ARSH.M.T.

Exhibit P16 TRUE COPY OF THE REPRESENTATION DATED 19.08.2021, SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.

Exhibit P17 TRUE COPY OF THE REPRESENTATION DATED 19.08.2021, SUBMITTED BY THE PETITIONER TO THE CHAIRMAN OF THE 1ST RESPONDENT INSTITUTE.





Exhibit P24                TRUE COPY OF THE FINAL RESULT OF THE
                           2015     BATCH,      DEPARTMENT    OF

CINEMATOGRAHY K.R. NARAYANAN NATIONAL INSTITUTE OF VISUAL SCIENCE AND ARTS, PUBLISHED BY THE ST RESPONDENT.

Exhibit P25 TRUE COPY OF THE LIST OF STUDENT CREW FOR THE PETITIONERS DIPLOMA IN FILM PROJECT.

Exhibit P25(A) TRUE COPY OF THE CONSENT LETTER DATED 05/01/2022, ISSUED BY PRASHOB D.

Exhibit P25(B) TRUE COPY OF THE CONSENT LETTER DATED 05/01/2022, ISSUED BY SHYAM K.V.

Exhibit P25(C) TRUE COPY OF THE CONSENT LETTER DATED 05/01/2022, ISSUED BY ARSH M.T.

Exhibit P25(D) TRUE COPY OF THE CONSENT LETTER DATED 05/01/2022, ISSUED BY VINU WILFRED.

Exhibit P25(E) TRUE COPY OF THE CONSENT LETTER DATED 05/01/2022, ISSUED BY ANANDAKRISHNAN K.S.

Exhibit P25(F) TRUE COPY OF THE CONSENT LETTER DATED 05/01/2022, ISSUED BY JOEL THOMAS SAM.

Exhibit P25(G) TRUE COPY OF THE CONSENT LETTER DATED 05/01/2022, ISSUED BY DHANEESH S.

Exhibit P25(H) TRUE COPY OF THE CONSENT LETTER DATED 05/01/2022, ISSUED BY JISHNU THANKAPPAN M.

Exhibit P25(I) TRUE COPY OF THE CONSENT LETTER DATED 05/01/2022, ISSUED BY NIRMAL T.S.

Exhibit P26 TRUE COPY OF THE NOTARIZED AFFIDAVIT DATED 8.6.2022 BY SRI.ABU C.KURIEN.

Exhibit P27 TRUE COPY OF THE EMAIL DATED 25.07.2022, ISSUED BY SAJESH SWAMINATHAN TO THE PETITIONER.

Exhibit P28 TRUE COPY OF THE POST PRODUCTION SCHEDULE OF THE 2016 BATCH DIPLOMA FILMS, DATED 21/03/2022.

Exhibit P29 TRUE COPY OF THE REPRESENTATION DATED 15/09/2022, SUBMITTED BY ABU C. KURIAN TO THE MINISTER OF HIGHER EDUCATION.

Exhibit P30 TRUE COPY OF THE REPRESENTATION DATED 15/09/2022, SUBMITTED BY THE ACTING STUDENTS OF THE 2016 BATCH TO THE MINISTER OF HIGHER EDUCATION.

Exhibit P31 TRUE COPY OF THE E MAIL DATED 19/10/2022, ISSUED BY THE 1ST RESPONDENT TO ABU C. KURIAN.

Exhibit P32 TRUE COPY OF THE SHOOTING SCHEDULE OF THE 2015 BATCH AT CHITRANJALI STUDIO, THIRUVANANTHAPURAM.

Exhibit P33 TRUE COPY OF THE G.O(MS)116/2020/GAD DATED 18/06/2020 ISSUED BY THE GENERAL ADMINISTRATION DEPARTMENT, STATE OF KERALA.

Exhibit P34 TRUE COPY OF THE ORDER DATED 28/05/2020, OF THE 3RD RESPONDENT, HIGHER EDUCATION DEPARTMENT OF THE 3RD RESPONDENT.

Exhibit P35 TRUE COPY OF THE G.O(RT)564/2021/DMD DATED 04/08/2021, ISSUED BY THE DISASTER MANAGEMENT DEPARTMENT OF THE 3RD RESPONDENT, STATE OF KERALA.

Exhibit P36 TRUE COPY OF THE G.O(RT)_ 605/2021/DMD, 07/09/2021, ISSUED BY THE DISASTER MANAGEMENT DEPARTMENT OF THE 3RD RESPONDENT.

Exhibit P37 TRUE COPY OF THE ORDER DATED 17/09/2021, ISSUED BY THE CHAIRPERSON, DISASTER MANAGEMENT AUTHORITY, KOTTAYAM.

Exhibit P38 TRUE COPY OF THE ORDER DATED 17/09/2021 ISSUED BY THE 3RD RESPONDENT, HIGHER EDUCATION DEPARTMENT.

Exhibit P39 TRUE COPY OF THE MINUTES OF THE 10TH ACADEMIC COUNCIL MEETING OF THE 1ST RESPONDENT INSTITUTE HELD ON 07/123/2020.

Exhibit P40 TRUE COPY OF THE G.O(MS) 261/2019/H.EDN. DATED 28/07/2019 OF THE 3RD RESPONDENT, HIGHER EDUCATION DEPARTMENT AND THE RELEVANT PAGES OF THE K.R. NARAYANAN NATIONAL INSTITUTE OF VISUAL SCIENCE AND ARTS REGULATIONS, 2019.

 
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