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Vineetha Nair @ Vineetha.K vs Sudhi.E.S
2024 Latest Caselaw 10598 Ker

Citation : 2024 Latest Caselaw 10598 Ker
Judgement Date : 11 April, 2024

Kerala High Court

Vineetha Nair @ Vineetha.K vs Sudhi.E.S on 11 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
                   TR.P(C) NO. 218 OF 2024
 AGAINST THE ORDER/JUDGMENT DATED IN OP NO.1119 OF 2023 OF
                    FAMILY COURT,THRISSUR
PETITIONER/RESPONDENT IN O.P.:

         VINEETHA NAIR @ VINEETHA.K
         AGED 37 YEARS
         D/O KRISHNANKUTTY , KRISHNA SADHANAM,
         PESHKAR ROAD, IRINJALAKUDA.P.O.,
         MUKUNDAPURAM TALUK,
         THRISSUR DISTRICT., PIN - 680121
         BY ADVS.
         RAJESH CHAKYAT
         TESSY M. THOMAS


RESPONDENT/PETITIONER IN O.P.:

         SUDHI.E.S
         AGED 43 YEARS
         S/O SUKUMARAN, EDAKKUNNY HOUSE,
         KAIPPILLY DESOM,
         VELUTHUR VILLAGEM ARIMPUR.P.O.,
         THRISSUR TALUK,
         THRISSUR DISTRICT, PIN - 680620

     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Tr.P.(C) No. 218/2024


                                    ..2..


                               ORDER

This transfer petition has been filed to transfer O.P.No.1119/2023

pending before the Family Court, Thrissur to the Family Court,

Irinjalakuda.

2. I have heard the learned counsel for the petitioner as well as

the learned counsel for the respondent.

3. The petitioner is the wife and the respondent is the husband.

O.P.No.1119/2023 has been filed by the respondent against the petitioner

for divorce. Another original petition filed by the petitioner against the

respondent is pending before the Family Court, Irinjalakuda as

O.P.No.1002/2023. Since both cases are connected, it is just and proper

that they are tried and disposed of by the same court. The petitioner is a

native of Irinjalakuda.

Hence, this transfer petition is allowed. O.P.No.1119/2023 pending

before the Family Court, Thrissur is withdrawn and transferred to the

Family Court, Irinjalakuda for trial and disposal.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA

..3..

APPENDIX OF TR.P(C) 218/2024

PETITIONER ANNEXURES

ANNEXURE 1 A TRUE COPY OF THE PETITION IN O.P.NO.1119/2023 ON THE FILE OF FAMILY COURT, THRISSUR DATED 05.07.2023

ANNEXURE 2 A TRUE COPY OF THE PETITION IN O.P.NO.1002/2023 ON THE FILE OF FAMILY COURT, IRINJALAKUDA

 
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