Rajamma Abraham vs Revenue Divisional Officer
2024 Latest Caselaw 10553 Ker

Kerala High Court

Rajamma Abraham vs Revenue Divisional Officer on 11 April, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
               THE HONOURABLE MR. JUSTICE T.R.RAVI
   THURSDAY, THE 11TH DAY OF APRIL 2024/22ND CHAITHRA, 1946
                    WP(C) NO. 13190 OF 2024
PETITIONERS:
    1     RAJAMMA ABRAHAM
          AGED 74 YEARS, W/O ABRAHAM, ANUGRAH,
          KISSAN ROAD, MANAL, ALAVIL, KANNUR,
          PIN - 670 008.

    2     ABY ABRAHAM
          AGED 48 YEARS, S/O ABRAHAM, ANUGRAH,
          KISSAN ROAD, MANAL, ALAVIL, KANNUR,
          PIN - 670 008.

    3     JIBI ABRAHAM
          AGED 41 YEARS, S/O ABRAHAM, ANUGRAH,
          KISSAN ROAD, MANAL, ALAVIL, KANNUR,
          PIN - 670 008.

          BY ADVS.
               UMMUL FIDA
               C.IJLAL
               P.PARVATHY
               R.UDAYA KUMAR

RESPONDENTS:
    1     REVENUE DIVISIONAL OFFICER
          REVENUE TOWER, COURT ROAD, TALIPARAMBA,
          KANNUR, KERALA, PIN - 670 141.

    2     TAHSILDAR
          KANNUR TALUK, KERALA, PIN - 670 141.

    3     VILLAGE OFFICER
          PALLIKUNNU VILLAGE, KANNUR TALUK, KERALA,
          PIN - 670 141.

          BY ADV
               SUNIL KUMAR KURIAKOSE. GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 11.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.13190 of 2024
                                   :2:




                            JUDGMENT

Dated this the 11th day of April, 2024

The petitioner has approached this Court seeking a

direction to the respondents to consider and dispose of Ext.P2

application for issuance of legal heirship certificate.

2. Government Pleader, on instruction, submits that

Ext.P2 application has been received and is pending.

In view of the limited prayer made, this writ petition

is disposed of directing the 2nd respondent to consider and pass

orders on Ext.P2 application, at the earliest, at any rate within

two months from the date receipt of a copy of this judgment.

Sd/-

T.R. RAVI JUDGE AMR

APPENDIX OF WP(C) 13190/2024

PETITIONERS' EXHIBITS

Exhibit P1 A TRUE COPY OF THE DEATH CERTIFICATE DATED 15/01/2024 ISSUED BY THE PAMPADDY GRAMA PANCHYATH.

Exhibit P2 A TRUE COPY OF THE APPLICATION OR LEGAL HEIRSHIP CERTIFICATE DATED 18/01/2024 BEFORE THE 3RD RESPONDENT.