Kerala High Court
Aravind.B vs Mazhuvannoor Grama Panchayat on 11 April, 2024
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
WP(C) No.13760/2018 1/4 Order Date : 11-04-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946
WP(C) NO. 13760 OF 2018
PETITIONERS:
1. ARAVIND.B, AMENSOO MEDICAL TECHNOLOGIES PVT. LTD, KINFRA PARK,
NELLAD, ERNAKULAM DISTRICT
2. SRIKANTH R. KARTHA, POLYMECH INDUSTRIES AND TRADING CO., KINFRA
PARK, NELLAD, ERNAKULAM DISTRICT.
3. SALIM V.K, S/O. KUNJUMOHAMMED, MIDEAST AGRO PRODUCTS PVT. LTD,
KINFRA PARK, NELLAD, ERNAKULAM DISTRICT
4. SAJI K. THOMAS, S/O.K.P.THOMAS, FALCON MILLS, KINFRA PARK, NELLAD,
ERNAKULAM DISTRICT
5. JAISE VARGHESE, S/O. VARGHESE, SPECIALITY INDIAN FOOD PARKS &
EXPORTS PVT. LTD, KINFRA PARK, NELLAD, ERNAKULAM DISTRICT.
6. K.N.AYYAPPAN, S/O.NARAYANAN, MAGNAMIND VENTURES [PVT] LTD, KINFRA
PARK, NELLAD, ERNAKULAM DISTRICT
7. SANJU M.R, S/O.RAVIKUMAR, R.M.EQUIPMENTS, KINFRA PARK, NELLAD,
ERNAKULAM DISTRICT
8. ANJAS, S/O.HASSAN V.M, SUPERTECH POLYMERS, KINFRA PARK, NELLAD,
ERNAKULAM DISTRICT
9. MARTIN R, S/O.R.V.MATHEW, V.KAMP PLY CARPERS LLP, KINFRA PARK,
NELLAD, ERNAKULAM DISTRICT
10. BOBY THOMAS S/O.THOMAS, MILTO MILK PRODUCTS PVT. LTD, KINFRA PARK,
NELLAD, ERNAKULAM DISTRICT.
11. RAJESH T.P, S/O.CHATHUKUTTY NAMBIAR, SARA SPICES, KINFRA PARK,
NELLAD, ERNAKULAM DISTRICT.
12. GIRISH S.R, S/O.RAMACHANDRAN MENON, RIME RICH FOODS [P] LTD, KINFRA
PARK, NELLAD, ERNAKULAM DISTRICT.
13. B.MOHANDAS, S/O.T.BALAKRISHNAN, KRISHNA SPICES, KINFRA PARK, NELLAD,
ERNAKULAM DISTRICT.
RESPONDENTS:
1. MAZHUVANNOOR GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY,
MAZHUVANNUR, ERNAKULAM DISTRICT-686 669.
2. THE SECRETARY, MAZHUVANNOOR GRAMA PANCHAYAT, MAZHUVANNUR, ERNAKULAM
DISTRICT, 686669.
3. KEALA INDUSTRIAL INFRASTRUCTURE KINFRA SMALL INDUSTRIES PARK, COMMON
FACILITIES BUILDING, X/558, NELLAD P.O, MOOVATTUPUZHA, ERNAKULAM
DISTRICT, 686669.
4. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
INDUSTRIES AND COMMERCE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
695001.
WP(C) No.13760/2018 2/4 Order Date : 11-04-2024
Writ Petition (Civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation and implementation of Ext.P4 to P7 demand
notices dated 15-03-2018 issued by the 1st respondent, panchayath to the
petitioners 2, 7, 8 and 10 pending disposal of this writ petition in the
interest of justice.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
13.04.2023 and upon hearing the arguments of SRI.S.SUJIN, Advocate for the
petitioners, SHRI.ABRAHAM P.MEACHINKARA, STANDING COUNSEL for R1 & R2 and
of SRI.P.U.SHAILAJAN, Advocate for R3, the Court passed the following:
WP(C) No.13760/2018 3/4 Order Date : 11-04-2024
DINESH KUMAR SINGH, J.
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W.P (C.) No.22067 of 2011, 10485 of 2015, 40201 of 2016,
19313 & 21094 of 2017, 9293,13719 & 13760 of 2018,
1628, 17755 & 23358 of 2019, 19860 of 2021, 3671 &
11694 of 2022
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Dated this the 11th day of April, 2024
ORDER
Ms. Jasmin M.M, learned Government Pleader submits
that in all these petitions, the common question of law and
fact is involved. A Counter affidavit has been filed in one of
the writ petitions ie, W.P(C.) No.40201 of 2016, and the
said counter affidavit is adopted in all other writ petitions.
She does not wish to file separate counter affidavit in each
the petitions.
The learned Senior counsel for the petitioners submits
that he would like to file reply to the counter affidavit
within a period of four weeks.
Post on 27.05.2024.
Sd/-
DINESH KUMAR SINGH
JUDGE
AP
WP(C) No.13760/2018 4/4 Order Date : 11-04-2024
APPENDIX OF WP(C) 13760/2018
EXHIBIT P1. COPY OF THE G.O[RT]NO.766/2001 DATED 24.8.2001.
EXHIBIT P2. COPY OF THE AGREEMENT EXECUTED BY THE PETITIONERS WITH
THE GOVERNMENT.
EXHIBIT P3. COPY OF THE JUDGMENT IN OP 35764/2002 DATED 8.3.2009.
EXHIBIT P4. COPY OF THE DEMAND NOTICE DATED 15.3.2018 ISSUED BY THE
IST RESPONDENT TO THE 2ND PETITIONER.
EXHIBIT P5. COPY OF THE DEMAND NOTICE DATED 15.3.2018 ISSUED BY THE
IST RESPONDENT TO THE 7TH PETITIONER.
EXHIBIT P6. COPY OF THE DEMAND NOTICE DATED 15.3.2018 ISSUED BY THE
IST RESPONDENT TO THE 8TH PETITIONER.
EXHIBIT P7. COPY OF THE DEMAND NOTICE DATED 15.3.2018 ISSUED BY THE
IST RESPONDENT TO THE 10TH PETITIONER.
