Muraleedharan Pillai, S/O.Sreedharan ... vs The State Police Chief
2024 Latest Caselaw 10518 Ker

Kerala High Court

Muraleedharan Pillai, S/O.Sreedharan ... vs The State Police Chief on 11 April, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
                       WP(C) NO. 14293 OF 2024
PETITIONERS:

    1     MURALEEDHARAN PILLAI,
          S/O.SREEDHARAN PILLAI,
          AGED 67 YEARS,
          PRESIDENT, PANMANA MINNAAMTHOTTIL DEVASOM,
          CHAVARA P.O., KOLLAM, RESIDING AT MADATHIL
          VEEDU, CHITTOOR, PANMANA P.O., CHAVARA,
          KOLLAM, PIN - 691583.

    2     VIJAYAN PILLAI N., S/O.NARAYANA PILLAI,
          AGED 70 YEARS, SECRETARY,
          PANMANA MINNAAMTHOTTIL DEVASOM, CHAVARA P.O.,
          KOLLAM, RESIDING AT NARAYANATHU VEEDU,
          THOTTINU VADAKKU, CHERUSSERIBHAGOM,
          CHAVARA P.O., KOLLAM, PIN - 691583.

          BY ADVS.
          B.MOHANLAL
          P.S.PREETHA
          ASWIN V. NAIR
          JAYAPRABHA ARJUN
          BLESSY MARY SEBASTIAN
          PRAVEENA T.


RESPONDENTS:

    1     THE STATE POLICE CHIEF,
          POLICE HEADQUARTERS, VAZHUTHACAUD P.O.,
          THIRUVANANTHAPURAM, PIN - 695014.

    2     THE CITY POLICE COMMISSIONER
          KOLLAM CITY, KOLLAM, PIN - 691001.

    3     THE ASSISTANT COMMISSIONER OF POLICE
          KOLLAM CITY, KARUNAGAPALLY P.O,
          KOLLAM, PIN - 690518.

    4     THE STATION HOUSE OFFICER
          CHAVARA POLICE STATION CHAVARA P.O.,
          KOLLAM, PIN - 691583.
 WP(C) NO. 14293 OF 2024
                                   -2-

    5          SRI. ANIL CHAND,
               PARAKKATTU THEKKATHIL, MEKKAD,
               CHAVARA P.O., KOLLAM, PIN - 691583.

    6          SRI.BALU
               BALU BHAVANAM, MEKKAD, CHAVARA P.O.,
               KOLLAM, PIN - 691583.

    7          SRI. N.KRISHNAN
               ANANDU BHAVANAM, MEKKAD, CHAVARA P.O.,
               KOLLAM, PIN - 691583.

               BY ADV.SRI.P.M.SHAMEER, GP


        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   11.04.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 14293 OF 2024
                             -3-

                       JUDGMENT

When this matter was called today, the

learned counsel for the petitioners submits that

he has been instructed not to press this writ

petition.

Consequently, this writ petition is

dismissed as being not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv