Citation : 2024 Latest Caselaw 10429 Ker
Judgement Date : 11 April, 2024
WP(C) No.20066/2023 1/3 Order Date : 11-04-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946
WP(C) NO. 20066 OF 2023
PETITIONER:
SUNILKUMAR. K, AGED 47 YEARS, KRISHNANKUTTY NAIR, MIDHUNAM, V P
15/112E KAKKULAM ROAD, KUNDAMANBHAGAM, PEYAD P O,
THIRUVANANTHAPURAM, PIN - 695573
RESPONDENTS:
1. JOINT DEPUTY DIRECTOR, INTELLIGENCE BUREAU, MINISTRY OF HOME
AFFAIRS, GOVERNMENT OF INDIA, 35, SARDAR PATEL MARG, NEW DELHI,
PIN-110021
2. DEPUTY DIRECTOR (APPELLATE AUTHORITY), INTELLIGENCE BUREAU (MHA) 35,
S P MARG, NEW DELHI, PIN-110021
Writ Petition (Civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents to furnish a copy of the intelligence
bureau report with regard to the selection and appointment of the
petitioner as Immigration Assistant, pending the disposal of the writ
petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
03-01-2024 and upon hearing the arguments of M/S. SINDHU SANTHALINGAM,
A.D.SHAJAN & JESSY S.SALIM, Advocates for the petitioner and SRI. SUVIN R
MENON, CENTRAL GOVERNMENT COUNSEL for the respondents, the court passed
the following:
WP(C) No.20066/2023 2/3 Order Date : 11-04-2024
MURALI PURUSHOTHAMAN, J.
---------------------------------------------
W.P.(C) No.20066 of 2023
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Dated this the 11th day of April, 2024
O R D E R
The Registry is directed to show the name of
Adv. M. Ajay in the cause list.
Post on 12.04.2024.
Sd/-
MURALI PURUSHOTHAMAN JUDGE SRJ WP(C) No.20066/2023 3/3 Order Date : 11-04-2024
APPENDIX OF WP(C) 20066/2023 Exhibit P1 A TRUE COPY OF THE CHARACTER CERTIFICATE DTD. 31/3/2012 ISSUED BY INDIAN ARMY TO THE PETITIONER Exhibit P2 A TRUE COPY OF THE PRESIDENT'S COMMISSION DTD.
21/10/2009 ISSUED BY THE PRESIDENT OF INDIA RECOGNISING THE FIDELITY, COURAGE AND GOOD CONDUCT OF THE PETITIONER Exhibit P3 A TRUE COPY OF THE MEMORANDUM DTD. 10/5/2022 ISSUED BY THE INTELLIGENCE BUREAU, MINISTRY OF HOME AFFAIRS, NEW DELHI TO THE PETITIONER.
Exhibit P4 A TRUE COPY OF THE COMMON JUDGMENT DTD. 23/4/2022 IN OP 1921/2013, OP 868/2016 AND OP 432/2018 OF THE FAMILY COURT, THIRUVANANTHAPURAM.
Exhibit P5 A TRUE COPY OF THE REPRESENTATION DTD. 11/1/2023 SUBMITTED BY THE PETITIONER TO THE DIRECTOR, INTELLIGENCE BUREAU, MINISTRY OF HOME AFFAIRS, NEW DELHI Exhibit P6 A TRUE COPY OF THE REPLY DTD. 25/1/2023 ISSUED BY THE JOINT DEPUTY DIRECTOR, INTELLIGENCE BUREAU AND CENTRAL PUBLIC INFORMATION OFFICER TO THE PETITIONER. Exhibit P7 A TRUE COPY OF THE APPEAL DTD. 15/2/2023 FILED BY THE PETITIONER BEFORE THE DEPUTY DIRECTOR (APPELLATE AUTHORITY) INTELLIGENCE BUREAU. Exhibit P8 A TRUE COPY OF THE ORDER DTD. 2/3/2023 ISSUED BY THE DEPUTY DIRECTOR & FIRST APPELLATE AUTHORITY, INTELLIGENCE BUREAU TO THE PETITIONER. Exhibit P9 A TRUE COPY OF THE JUDGMENT DTD. 23/8/2017 OF THE DELHI HIGH COURT IN SANJIV CHATHURVEDI VS. CPIO, INTELLIGENCE BUREAU.
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