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Dr.P. Mohandas vs 1. Ambedkar Memorial Trust For ...
2024 Latest Caselaw 10299 Ker

Citation : 2024 Latest Caselaw 10299 Ker
Judgement Date : 11 April, 2024

Kerala High Court

Dr.P. Mohandas vs 1. Ambedkar Memorial Trust For ... on 11 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
                   OP(C) NO. 853 OF 2024
   IA 1/2023 IN OS NO.1399 OF 2023 OF RENT CONTROL COURT,
                     THIRUVANANTHAPURAM
PETITIONERS/PETITIONERS/PLAINTIFFS:

    1    DR.P. MOHANDAS
         AGED 66 YEARS
         S/O. PARAMU, 'AKSHAYA', KOLLAKA P.O.,
         KARUNAGAPPALLY, KOLLAM, PIN - 690536

    2    V. RAJENDRAN
         AGED 54 YEARS
         S/O. VELUTHAKUNJU, 'NARAYANIYAM', MOTTACKAL,
         TEVALAKKARA P.O., KOLLAM, PIN - 690524

    3    R. PRADEEP KUMAR
         AGED 53 YEARS
         S/O. RAMAN, 'SREENANDANAM', VENGARA, THODIYOOR
         P.O., KARUNAGAPPALLY, KOLLAM, PIN - 690518

    4    N. THANKAPPAN
         AGED 64 YEARS
         S/O. NARAYANAN, KAVUMMURIYIL, VAZHAMUTTOM (EAST)
         P.O., MALLASSERY (VIA), PATHANAMTHITTA, PIN -
         689646

    5    G. SUREHDRAN
         AGED 78 YEARS
         S/O. GOPALAN, INDIRA BHAVAN, ISWARIYA NAGAR,
         NEELESWARAM P.O., KOTTARAKKARA, KOLLAM - 691 505
         S/O. GOPALAN, INDIRA BHAVAN, ISWARIYA NAGAR,
         NEELESWARAM P.O., KOTTARAKKARA, KOLLAM, PIN -
         691505
 O.P.(C).No.853/2024

                            -:2:-

    6      DR. SAGAR T
           AGED 55 YEARS
           S/O. THANKACHAN, ABHI ADARSH, GSSNRA 112, NCC
           ROAD, PEROORKADA P.O., THIRUVANANTHAPURAM, PIN -
           695005

    7      DR.V. SREEDEVAN
           AGED 66 YEARS
           S/O. VELAYUDHAN, SREESYLAM, CMC 17, CHERTHALA,
           ALAPPUZHA, PIN - 688524

    8      DR.T.A. VASU
           AGED 66 YEARS
           S/O. AYYAPPAN, HARIPADAM, TC. 27/297, THARA 282,
           KUNNUKUZHI, VANCHIYOOR, THIRUVANANTHAPURAM, PIN -
           695035

    9      DR.M.K. GEETHA DEVI
           AGED 64 YEARS
           D/O. KUTTAPPAN, AKSHAYA, KOLLAKKA P.O.,
           KARUNAGAPPALLY, KOLLAM, PIN - 690536

    10     K. VALSAKUMARI
           AGED 64 YEARS
           D/O. MATHAI OUSEP, BODHI, CEYLON KAVALA,
           THALAYOLAPPARAMBU P.O., KOTTAYAM, PIN - 686605

    11     AATHIRA K VIJAYAN
           AGED 35 YEARS
           D/O. KAPPIL VIJAYAN, SAHASRARA, REMABHAVAN,
           PUTHIYAVILA, PATTOLI MARKET, ALAPPUZHA, PIN -
           690531

    12     RENJITH RAJ
           AGED 37 YEARS
           S/O. RAJAN AKKARAPADAM, KRISHNA, KIZHEKKE NADA,
           VAIKOM P.O., KOTTAYAM, PIN - 686141
 O.P.(C).No.853/2024

                            -:3:-

    13     REVEENDRAN A
           AGED 66 YEARS
           S/O. AYYAPPAN, BAITHNOOR HOUSE, DR. A.P.J NAGAR,
           NEAR MARKET, THAZHAMEL, ANCHAL P.O., KOLLAM, PIN -
           691306

    14     RAJAN AKKARAPADAM
           AGED 70 YEARS
           S/O. AYYAPPAN, BAITHNOOR HOUSE, DR. A.P.J NAGAR,
           NEAR MARKET, THAZHAMEL, ANCHAL P.O., KOLLAM, PIN -
           691306

    15     V. RENGANATH
           AGED 62 YEARS
           S/O. K VASU, MELETHIL VEEDU, VALANCHOZHI,
           MALLASSERY P.O., PATHANAMTHITTA, PIN - 689646

    16     N. GOPI
           AGED 66 YEARS
           S/O. K. NARAYANAN, CHITHRANGALY, KOTTAVATTOM P.O.,
           ELAMPEL (VIA), KOLLAM, PIN - 691322

          BY ADVS.M.UNNIKRISHNAN
          NARAYANI HARIKRISHNAN



RESPONDENTS/COUNTER PETITIONERS/DEFENDANTS:

    1       AMBEDKAR MEMORIAL TRUST FOR EDUCATION AND CULTURE
           ETN- 39, TC 24/1958 (1), 'SINDOORAM', K. ANIRUDHAN
           ROAD, GOVT. WOMENS COLLEGE, THYCAUD P.O.,
           THIRUVANANTHAPURAM REPRESENTED BY ITS GENERAL
           SECRETARY - SRI. GOPI. K., PIN - 695014

    2      K. MURALI
           AGED 74 YEARS
           S/O. KANNAN, PRESIDENT, AMBEDKAR MEMORIAL TRUST
           FOR EDUCATION AND CULTURE, CHIRAPPILLIYIL, PNRA
           98A, CHURCH ROAD, POOJAPPURA P.O.,
           THIRUVANANTHAPURAM, PIN - 695012
 O.P.(C).No.853/2024

                                 -:4:-

    3       GOPI K
            AGED 65 YEARS
            S/O. KANNAN, GENERAL SECRETARY, AMBEDKAR MEMORIAL
            TRUST FOR EDUCATION AND CULTURE, PRA-127 A,
            POOJAPPURA. P.O., THIRUVANANTHAPURAM, PIN - 695012

    4       DR.A. GOPIKKUTTAN
            AGED 68 YEARS
            S/O. AYYAPPAN, TREASURER, AMBEDKAR MEMORIAL TRUST
            FOR EDUCATION AND CULTURE, 'DHANUS', TC 6/2423/1,
            ETTAYURKONAM, KURUVIKADU, VATTIYOORKAVU P.O,
            THIRUVANANTHAPURAM, PIN - 695013


     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
11.04.2024,    THE    COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
 O.P.(C).No.853/2024

                                   -:5:-

                              JUDGMENT

This original petition has been filed for expeditious disposal of

I.A.No.1/2023 in O.S.No.1399/2023 on the files of the Munsiff's Court

(RCC), Thiruvananthapuram.

2. I.A.No.1/2023 is an application filed under Order XXXIX

Rule 1 of the Code of Civil Procedure. A report has been called for

from the learned Munsiff. The said report coupled with Ext.P8 copy of

the proceedings paper would show that the application was heard and

posted for orders as early as on 4.12.2023. Thereafter, it was again

adjourned for several times. However, orders have not been passed

so far. The learned Munsiff has stated in the report that now the

application has been posted to 22.5.2024 for orders. Since the court

closes for summer vacation, no direction can be given to dispose of the

same before vacation.

Hence, this original petition is disposed of, with a direction to

the learned Munsiff to dispose of I.A.No.1/2023, positively, on

22.5.2024.

sd/-

DR. KAUSER EDAPPAGATH JUDGE kp

APPENDIX OF OP(C) 853/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PLAINT IN OS 1399/2023 ON THE FILE OF THE MUNSIFF COURT (RENT CONTROL COURT) THIRUVANANTHAPURAM DATED 10.07.2023 FILED BY THE PETITIONERS

Exhibit P2 TRUE COPY OF THE IA 1/2023 IN OS 1399/2023 DATED 10.07.2023 FILED BY THE PETITIONERS

Exhibit P3 TRUE COPY OF THE OBJECTION FILED BY THE DEFENDANTS 1 TO 3 TO IA 1/2023 DATED 10.08.2023

Exhibit P4 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE 4TH DEFENDANT TO THE IA 1/2023 DATED 16.08.2023

Exhibit P5 TRUE COPY OF THE REPLY AFFIDAVIT DATED 07.09.2023 FILED BY THE PLAINTIFFS

Exhibit P6 TRUE COPY OF THE ADDITIONAL COUNTER AFFIDAVIT FILED BY THE 3RD DEFENDANT DATED 09.10.2023

Exhibit P7 TRUE COPY OF THE WRITTEN STATEMENT SUBMITTED BY THE DEFENDANTS 1 TO 3 DATED AUGUST 2023

Exhibit P8 TRUE COPY OF THE B DIARY DATED 24.02.2024 ISSUED FROM THE MUNSIFF'S (RENT CONTROL) COURT, THIRUVANANTHAPURAM

 
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