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Anidas V.S vs The State Of Kerala
2024 Latest Caselaw 10269 Ker

Citation : 2024 Latest Caselaw 10269 Ker
Judgement Date : 11 April, 2024

Kerala High Court

Anidas V.S vs The State Of Kerala on 11 April, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.18065/2023                        1/5                         Order Date : 11-04-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
               Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946

                                 WP(C) NO. 18065 OF 2023

   PETITIONERS:

      1. ANIDAS V.S, AGED 43 YEARS, S/O.VIJYAN CHRIST NIVAS, NEAR C.S.I.
         CHURCH,PATHIRASSERI,OLATHANI, THIRUVANANTHAPURAM, PIN- 695133
      2. CHINJU R.A, AGED 36 YEARS, S/O.RAJENDRAN AVITTAM, KODITHOTTAM,
         AVIKUZHI, OLATHANI,THIRUVANANTHAPURAM, PIN- 695133
      3. B.JAYAKUMARAN NAIR, AGED 55 YEARS, S/O. BASKARAN, PUTHUKKADU HOUSE,
         P.D.P.NAGAR, VENPAKAL P.O.,THIRUVANANTHAPURAM, PIN- 695123

   RESPONDENTS:

      1. THE STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY,
         DEPARTMENT OF TRANSPORT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
         PIN- 695001
      2. THE TRANSPORT COMMISSIONER MOTOR VEHICLE DEPARTMENT, TRANS TOWER,
         VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN- 695014
      3. DEPUTY TRANSPORT COMMISSIONER, SOUTH ZONE 8TH FLOOR, CIVIL STATION,
         KUDAPPANAKKUNNU, THIRUVANANTHAPURAM, PIN- 695043
      4. REGIONAL TRANSPORT OFFICER, (ENFORCEMENT) THIRUVANANTHAPURAM
         DISTRICT, KSRTC TOWER, THAMPANOOR THIRUVANANTHAPURAM, PIN- 695014
      5. JOINT REGIONAL TRANSPORT OFFICE, MINI CIVIL STATION, NEYYATTINKARA,
         THIRUVANANTHAPURAM, PIN- 695121
      6. THE NEYYATTINKARA MUNICIPALITY, REPRESENTED BY ITS SECRETARY,
         MUNICIPAL OFFICE, NEYYATTINKARA, THIRUVANANTHAPURAM., PIN- 695121
      7. THE STATION HOUSE OFFICER, NEYYATTINKARA POLICE STATION,
         NEYYATTINKARA, THIRUVANATHAPURAM, PIN- 695121
      8. THE CHAIRMAN, THE CHAIRMAN, TRAFFIC REGULATORY COMMITTEE,
         NEYYATTINKARA MUNICIPALITY, NEYYATTINKARA P.O., THIRUVANANTHAPURAM,
         PIN- 695121
      9. SATHIKUMAR, S/O. THANUKRISHNAN NAIR, (DRIVER OF KL01BN2231),
         PEZHUDUKUZHI S.S.BHAVAN, KADAVATTARAM DESOM, NEYYATTINKARA,
         THIRUVANANTHAPURAM., PIN- 695121
     10. JAYAKUMAR, S/O.DAVID,( DRIVER OF KL 19 G 8218), POZHUVILA VEEDU,
         KADAVATTARAM DESOM, NEYYATTINKARA, THIRUVANANTHAPURAM., PIN- 695121
     11. VISHNU, S/O.MURUKAN,( DRIVER OF KL 20 J 6542) MURUKA BHAVAN,
         KADAVATTARAM DESOM, NEYYATTINKARA, THIRUVANANTHAPURAM., PIN- 695121
     12. SHAJI, S/O.DAMODHARA PANICKER,(DRIVER OF KL 19 G 4699), ARUMANNOOR
         KALLAMPOTTAVEETTIL, POOVAR VILLAGE, THIRUVANANTHAPURAM., PIN- 695121
     13. SHINU, S/O.SURENDRAN,(DRIVER OF KL-19 E 2031)CHUNDUVILA SREERAGAM,
         KADAVATTARAM DESOM, NEYYATTINKARA, THIRUVANANTHAPURAM, PIN- 695121
     14. THULASIDHARAN, S/O.MASILAMANI, (DRIVER OF KL-01AZ2941) CHUDUVILA
         HOUSE, KADAVATTARAMDESOM, NEYYATTINKARA, THIRUVANANTHAPURAM,PIN-
         695121
     15. SUKU, S/O.KARANAKARAN, (DRIVER OF KL-20H1516)
 WP(C) No.18065/2023                    2/5                        Order Date : 11-04-2024

         CHITTAKODUTHIRUCHOTHYIL, KADAVATTARAM DESOM, NEYYATTINKARA,
         THIRUVANANTHAPURAM, PIN- 695121
     16. VIJAYAN, S/O.LAKSHMANAN NADAR, (DRIVER OF KL-742153) PATHIRASSERI
         MELA THAZHAMGATTU PUTHENVEETTIL, KADAVATTARAM DESOM, NEYYATTINKARA,
         THIRUVANANTHAPURAM, PIN- 695121
     17. SAJU, S/O.MURUKAN, (DRIVER OF KL20 G 3656) AVIKUZHIYIL VEETTIL,
         KADAVATTARAM DESOM, NEYYATTINKARA , THIRUVANANTHAPURAM, PIN- 695121
     18. SANTHOSH, S/O.CHRISTUDAS, (DRIVER OF KL-20 P7155),OLATHANI C.S.
         BHAVAN, KADAVATTARAM DESOM, NEYYATTINKARA, THIRUVANANTHAPURAM, PIN-
         695121
     19. SHIBU, S/O. PONYAN NADAR, (DRIVER OF KL01 BY 7170) CHITTAKODU VESSAL
         BHAVAN, KADAVATTARAM, NEYYATTINKARA, THIURVANANTHAPURAM, PIN- 695121
     20. SHIJU, S/O.PONYAN NADAR, (DRIVER OF KL 20BX457) CHITTAKODU VESSAL
         BHAVAN, KADAVATTARAM, NEYYATTINKARA, THIURVANANTHAPURAM, PIN- 695121
     21. SUNILKUMAR, S/O.VELUKUTTY, (DRIVER OF KL 01 RA 5349) PATHIRASSERY
         THIRUVATHIRAYIL, KADAVATTARAM, NEYYATTINKARA, THIRUVANANTHAPURAM,
         PIN- 695121
     22. SHAJI, S/O.KUTTAN NADAR, (DRIVER OF KL 01CN 9485) CHUDUVILA VEETTIL,
         KADAVATTARAM DESOM, NEYYATTINKARA, THIRUVANANTHAPURAM, PIN- 695121
     23. GOPAKUMAR, S/O.PADAMAVATHY, (DRIVER OF KL 01 BV3676) ARUNGAL
         KAVUVILA VEETTIL VENPAKAL, ATHIYANOOR, THIRUVANANTHAPURAM, PIN-
         695121
     24. SANAL, S/O.SUNNY, (DRIVER OF KL-01BS8389)KAVLAKULAM ELAMPLALACHERI
         PLANGALA PUTHEN VEETTIL, KADAVATTARAM, NEYYATTINKARA,
         THIRUVANANTHAPURAM, PIN- 695121
     25. BIJUKUMAR, S/O.BALANPILLA, (DRIVER OF KL20 H 3367) KITTAYARAKOONAM
         THERIVILA VEETTIL, VENPAKAL, ATHIYANNOOR, THIRUVANANTHAPURAM, PIN-
         695121
     26. RENJITH, S/O.SURENDRAN, (DRIVER OF KL 20 P 2630) KARTHIKA, NEAR
         PATHIRISSERI C.S.I. CHURCH, KADAVATTARAM, NEYYATTINKARA,
         THIRUVANANTHAPURAM., PIN- 695121
     27. MADHU, S/O.ARJUNAPANICKER, (DRIVER OF KL 19 G 3564) PATTIVILA
         VEETTIL, THIRUPURAM VILLAGE, KUMULI WARD, THIRUVANANTHAPURAM.,PIN-
         695133


        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the respondents 1 to 8 to remove the unauthorized
   parking of Authorikshaws by the respondents 9 to 27 in an obstructive
   manner on the side of the public road at Olathanni Jn in highway Poovar-
   Neyyatinkara public road,which is in the Neyyatinkara Municipality with
   immediate effect espcially as mentioned in Exhibit P16 and P17, pending
   final disposal of the above Petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   29-02-2024 and upon hearing the arguments of SRI. T.RAJASEKHARAN NAIR,
   Advocate for the petitioners, the court passed the following:
 WP(C) No.18065/2023                     3/5                   Order Date : 11-04-2024




                        MURALI PURUSHOTHAMAN, J.
                      ========================
                         W.P.(C) Nos.18065 of 2023 and
                                  23850 of 2023
                          ==================
                       Dated this the 11th day of April, 2024

                                     ORDER

It is submitted by the learned Standing

Counsel for the 6th respondent Municipality that

the Traffic Regulatory Committee will convene a

fresh meeting in compliance with the directions

of this Court in the judgment in W.P.(C) Nos. 7453

of 2021 and 38191 of 2022 and a fresh order will

be passed in accordance with law. This is

recorded.

2. Post on 24.05.2024.

3. Till such time, the interim order passed by

this Court on 03.09.2021 in W.P.(C) No.7453 of WP(C) No.18065/2023 4/5 Order Date : 11-04-2024

W.P.(C) Nos.18065 of 2023 and 23850 of 2023 :2:

2021 shall be in force. The Traffic Regulatory

Committee shall take a decision on or before

23.05.2024 and produce a copy of the said

decision through the learned Standing Counsel.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SB WP(C) No.18065/2023 5/5 Order Date : 11-04-2024

APPENDIX OF WP(C) 18065/2023 Exhibit P16 A TRUE PHOTOCOPY OF THE REPORT F/7453/2022/KL20 DATED 22.3.2023 SUBMITTED BY THE 5TH RESPONDENT BEFORE THE 4TH RESPONDENT Exhibit P17 A TRUE PHOTOCOPY OF THE COMMUNICATIONG1/RTA/T/2023 DATED 23.3.2023 ALONG WITH THE DETAILS OF THE VEHICLES AND REPORT OF THE ENQUIRY OFFICER

 
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